High Courts06 Aug 1888
Parbutty Charan Aich Vs Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 9
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144Penal Code, 1860 (IPC) — Section 188
JUDGMENT DATABASE
Search 11,95,894 Indian judgments.
11,95,894 judgments in All Courts · page 59,558 of 59,795
High Courts06 Aug 1888
Iftkhar Husain and Another Vs Musharaf Ali and Another
Allahabad High Court · (1888) ILR (All) 634
High Courts03 Aug 1888
Poresh Nath Chatterjee Vs Secretary of State for India in Council
Calcutta High Court · (1889) ILR (Cal) 32
Land Acquisition Act, 1894 — Section 39
High Courts02 Aug 1888
Jogobundhoo Dass and Another Vs Hori Rowoot and Another
Calcutta High Court · (1889) ILR (Cal) 17
High Courts27 Jul 1888
Ishur Chunder Bhaduri Vs Jibun Kumari Bibi
Calcutta High Court · (1889) ILR (Cal) 26
Limitation Act, 1963 — Article 59, 60
High Courts26 Jul 1888Dismissed
Ali Muhammad and Others Vs Gopal Das
Allahabad High Court · (1888) ILR (All) 632
Privy Council21 Jul 1888
Haidar Ali and Another Vs Tassadduk Rasul and others
Privy Council · (1889) 16 ILRPC 185 : (1888) 15 IndApp 209
High Courts17 Jul 1888Disposed Of
Hakim-un-Nissa Vs Deonarain and Others
Allahabad High Court · (1888) 07 AHC CK 0001
High Courts16 Jul 1888
Chunder Sikhur Sadhu and Another Vs Nadiar Chand Singh and Others
Calcutta High Court · (1888) ILR (Cal) 765
Sonthal Pergunnahs Settlement Regulation, 1872 — Section 24, 25
High Courts10 Jul 1888Disposed Of
Hari Prasad Vs Debi Dial
Allahabad High Court · (1888) ILR (All) 582
High Courts09 Jul 1888
Rakhal Das Chatterji and Another Vs Kedar Nath Chatterji
Calcutta High Court · (1888) ILR (Cal) 673
Limitation Act, 1963 — Article 11
High Courts09 Jul 1888
Hira Lal Das for Self and as Executor for his Minor Brother, Kanai Lal Das Vs Mothura Mohun Roy Chowdhry and Others
Calcutta High Court · (1888) ILR (Cal) 714
Bengal Tenancy Act, 1885 — Section 53
Privy Council07 Jul 1888
Mussamat Basso Kuar and Others Vs Lala Dhum Singh
Privy Council · (1888) 15 IndApp 211
High Courts05 Jul 1888
Chintamoni Mahapatro Vs Sarup Se and Another
Calcutta High Court · (1888) ILR (Cal) 703
Limitation Act, 1963 — Section 10
High Courts04 Jul 1888
Gunga Chunder Sen and Others Vs Gour Chunder Banikya
Calcutta High Court · (1888) ILR (Cal) 671
Penal Code, 1860 (IPC) — Section 503, 506
High Courts02 Jul 1888Dismissed
Mahip Singh Vs Dawan Singh
Allahabad High Court · (1888) ILR (All) 425
High Courts30 Jun 1888Dismissed
Jhandu Mal Vs Gurdayal Mal
Allahabad High Court · (1888) ILR (All) 585
High Courts29 Jun 1888
Bisva Nath Shah Vs Naba Kumar Chowdhary
Calcutta High Court · (1888) ILR (Cal) 713