Privy Council12 Apr 1889
Navivahoo and Others Vs Turner (Official Assignee) and others
Privy Council · (1889) 16 IndApp 156
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 59,559 of 59,802
High Courts11 Apr 1889
Bonwari Lal Roy Vs Khudiram Mookerjee
Calcutta High Court · (1889) ILR (Cal) 584
High Courts11 Apr 1889
In Re: The Ship "Champion."
Calcutta High Court · (1890) ILR (Cal) 66
Letters Patent Act, 1865 — Clause 15
Privy Council10 Apr 1889
Nawab Muhammad Amanulla Khan Vs Badan Singh and others
Privy Council · (1890) 17 ILRPC 138 : (1889) 16 IndApp 148
Privy Council10 Apr 1889
Tiluckdari Singh and Others Vs Chulhan Mahton
Privy Council · (1890) 17 ILRPC 131 : (1889) 16 IndApp 152
Privy Council06 Apr 1889
Syed Lutf Ali Khan Vs Futteh Bahadoor and others
Privy Council · (1889) 16 IndApp 129
Privy Council06 Apr 1889
Lutf Ali Khan Vs Futteh Bahadur and others
Privy Council · (1890) 17 ILRPC 24
High Courts05 Apr 1889
Sujaat Ali and Another Vs Bunseedhur
Calcutta High Court · (1889) ILR (Cal) 540
Transfer of Property Act, 1882 — Section 90
Privy Council03 Apr 1889
Hemangini Dasi Vs Kedarnath Kundu Chowdhry
Privy Council · (1889) 16 ILRPC 758
Privy Council03 Apr 1889
Gossami Gridhariji Vs Romanlalji Gossami, Son and Representative of Purushottam Gossami and others
Privy Council · (1890) 17 ILRPC 4 : (1890) 17 ILRPC 3 : (1889) 16 IndApp 137
Privy Council03 Apr 1889
Srimati Hemangini Dasi Vs Kedar Nath Kudu Chowdhry
Privy Council · (1889) 16 IndApp 115
High Courts02 Apr 1889
Binda Bibi Vs Jitu Lal Mahta
Calcutta High Court · (1889) ILR (Cal) 549
Hindu Wills Act, 1870 — Section 3Probate and Administration Act, 1881 — Section 131Succession Act, 1925 — Section 96
High Courts29 Mar 1889
Mahabeer Sing Vs Rambhajjan Sah and Others
Calcutta High Court · (1889) ILR (Cal) 545
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts28 Mar 1889
Abraham Vs Mahtabo and Another
Calcutta High Court · (1889) ILR (Cal) 488
Criminal Procedure Code, 1898 (CrPC) — Section 551
High Courts28 Mar 1889
Baijnath Sahai Vs Moheep Narain Singh and Others
Calcutta High Court · (1889) ILR (Cal) 535
High Courts21 Mar 1889
Joggobundhu Mitter Vs Purnanund Gossami and Another
Calcutta High Court · (1889) ILR (Cal) 530
High Courts21 Mar 1889
Nilmony Poddar and Others Vs Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 442
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 148, 149, 71
High Courts21 Mar 1889
Shama Charan Patitanda Vs Akshaya Kumar Dutt
Calcutta High Court · (1889) ILR (Cal) 587
Evidence Act, 1872 — Section 74
High Courts19 Mar 1889
Kristo Gobind Majumdar Vs Hem Chunder Chowdhry
Calcutta High Court · (1889) ILR (Cal) 511