High Courts04 Apr 1895
Nritto Lall Mitter Vs Rajendro Narain Deb and Others
Calcutta High Court · (1895) ILR (Cal) 562
Specific Relief Act, 1877 — Section 9
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,561 of 59,900
High Courts04 Apr 1895
Kasim Saiba and Others Vs Sudhindra Thirtha Swami
Madras High Court · (1895) ILR (Mad) 359
High Courts03 Apr 1895
Debi Das Chowdhuri Vs Bipro Charan Ghosal and Others
Calcutta High Court · (1895) ILR (Cal) 641
High Courts03 Apr 1895Dismissed
Lalta Prasad Vs Ram Ratan and Others
Allahabad High Court · (1893) ILR (All) 483
High Courts03 Apr 1895
Chidamabara Mudali and Another Vs Ramaswami Udayan
Madras High Court · (1895) 5 MLJ 91
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts02 Apr 1895
In Re: Section 45 of the Specific Relief Act (I of 1877), In Re: Bengal Act II of 1888 and In Re: W. Corkhill and Another
Calcutta High Court · (1895) ILR (Cal) 717
Calcutta Municipal Consolidation Act, 1888 — Section 20, 31
High Courts02 Apr 1895
Pathaperumal Chetti Vs Murugandi Servaigaran and Others
Madras High Court · (1895) ILR (Mad) 466
Civil Procedure Code, 1908 (CPC) — Section 158
High Courts02 Apr 1895
Pethaperumal Chetty Vs Murugandy Servaigaran and Others
Madras High Court · (1895) 5 MLJ 189
Civil Procedure Code, 1908 (CPC) — Section 103, 158
High Courts01 Apr 1895
Faizuddin Ali Khan and Another Vs Tincowri Saha (Auction-purchaser) and Others
Calcutta High Court · (1895) 04 CAL CK 0011
High Courts01 Apr 1895
Corporation of Calcutta Vs Standard Marine Insurance Company
Calcutta High Court · (1895) ILR (Cal) 581
Calcutta Municipal Consolidation Act, 1876 — Section 87
High Courts01 Apr 1895
Shib Nath Chong Vs Sarat Chunder Sarkar
Calcutta High Court · (1895) ILR (Cal) 586
Criminal Procedure Code, 1898 (CrPC) — Section 560Penal Code, 1860 (IPC) — Section 211
Privy Council30 Mar 1895
Bejai Bahadur Singh; Bejai Bahadur Singh Vs Bhupindar Bahadur Singh; Kounsal Kishore Parshad Mal Bahadue
Privy Council · (1895) 17 ILRPC 456 : (1895) 22 IndApp 139
Privy Council30 Mar 1895
Administrator-General Vs Prem Lal Mullick and others
Privy Council · (1895) 22 IndApp 107
Privy Council30 Mar 1895
Premlal Mullick and Others Vs The Administrator-General of Bengal
Privy Council · (1895) 22 ILRPC 788
Privy Council30 Mar 1895
Gurusami Pillai and Others Vs Sivakami Ammal
Privy Council · (1895) 18 ILRPC 347 : (1895) 22 IndApp 119
Privy Council30 Mar 1895
Mir Mahomed Mozuffer Hossein and Another Vs Kishori Mohun Roy and others
Privy Council · (1895) 22 IndApp 129
High Courts28 Mar 1895
Ambalavana Pandaram Vs Vaguran and Others
Madras High Court · (1896) ILR (Mad) 52
Limitation Act, 1963 — Article 116
High Courts27 Mar 1895
Assanulla Khan Bahadur Vs Tirthabashini and Others
Calcutta High Court · (1895) ILR (Cal) 680
Bengal Tenancy Act, 1885 — Section 74