High Courts02 May 1894
Hanumayya and Another Vs Venkatasubbayya and Others
Madras High Court · (1895) ILR (Mad) 23
JUDGMENT DATABASE
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11,97,669 judgments in All Courts · page 59,563 of 59,884
High Courts01 May 1894
Krishasami Ayyar Vs Janakiammal and Others
Madras High Court · (1895) ILR (Mad) 153
Transfer of Property Act, 1882 — Section 57
High Courts01 May 1894
Gossain Mahendra Gir and Others Vs Rajani Kant Das and Others
Calcutta High Court · (1894) 05 CAL CK 0014
High Courts01 May 1894
Krishnabhupati Devu Vs Ramamurti Pantulu and Another
Madras High Court · (1895) ILR (Mad) 405
High Courts01 May 1894
Sathianama Barathi Vs Saravanabagiammal and Others
Madras High Court · (1894) 4 MLJ 223
Limitation Act, 1963 — Section 10
High Courts01 May 1894
Sathianama Bharati Vs Saravanabagi Ammal and Others
Madras High Court · (1895) ILR (Mad) 266
High Courts30 Apr 1894
Krishnaswamy Aiyangar and Others and Rangasami Aiyangar and Others Vs Rajagopala Aiyangar and Others
Madras High Court · (1895) ILR (Mad) 73 : (1894) 4 MLJ 212
Evidence Act, 1872 — Section 35
High Courts30 Apr 1894
Soodamani Pattar and Others Vs Somasundara Mudaliar and Others
Madras High Court · (1894) 4 MLJ 201
Contract Act, 1872 — Section 73, 74
Privy Council28 Apr 1894
Ponnambala Tambiran Vs Sivagnana Desika Gnana Sambhanda Pannara Sannadhi and others
Privy Council · (1894) 17 ILRPC 343 : (1894) 21 IndApp 71
High Courts27 Apr 1894
Queen-Empress on the prosecution of Thomson Vs Gunning
Calcutta High Court · (1894) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts27 Apr 1894
Kammaran Nambiar Vs Chindan Nambiar and Others
Madras High Court · (1895) ILR (Mad) 32
High Courts24 Apr 1894
In Re: Kamineymoney Bewah
Calcutta High Court · (1894) ILR (Cal) 697
Probate and Administration Act, 1881 — Section 41
High Courts24 Apr 1894
Gopi Nath Masant and Others Vs Adoita Naik and Others
Calcutta High Court · (1894) ILR (Cal) 777
Bengal Tenancy Act, 1885 — Section 104(d), 106, 107, 108(2)
Privy Council20 Apr 1894
Bala Gauri Vallaba Tevar Vs Periasami Udayar Tevar and others
Privy Council · (1894) 17 ILRPC 384
Privy Council20 Apr 1894
Bala Gouri Vallabha Tevar Vs Zemindar of Shivaganga and others
Privy Council · (1894) 21 IndApp 93
High Courts19 Apr 1894
Govinda Pillai Vs Ramanuja Pillai and Others
Madras High Court · (1895) ILR (Mad) 171
High Courts18 Apr 1894
Romanath Sen Vs Russick Lall Pal
Calcutta High Court · (1894) ILR (Cal) 792
Transfer of Property Act, 1882 — Section 135
High Courts18 Apr 1894
Moidin Kutti and Others Vs Beevi Kutti Ummah and Others
Madras High Court · (1895) ILR (Mad) 38
Limitation Act, 1963 — Section 7