High Courts25 Jan 1894
Queen-Empress Vs Fakrudeen
Madras High Court · (1894) ILR (Mad) 278
Police Act, 1859 — Section 10
JUDGMENT DATABASE
Search 11,97,669 Indian judgments.
11,97,669 judgments in All Courts · page 59,568 of 59,884
High Courts24 Jan 1894
Orr Vs Muthia Chetti
Madras High Court · (1895) ILR (Mad) 501 : (1894) ILR (Mad) 501
High Courts23 Jan 1894
Rameswar Mahton and Others Vs Dilu Mahton and Others
Calcutta High Court · (1894) ILR (Cal) 550
Civil Procedure Code, 1908 (CPC) — Section 44, 45
High Courts23 Jan 1894
Syed Hussain Vs Madan Khan and Others
Madras High Court · (1894) ILR (Mad) 265
High Courts23 Jan 1894
Gnanamuthu Upadesi and Aseervadham Vs Vana Koipillai Nadan
Madras High Court · (1894) ILR (Mad) 379
Limitation Act, 1963 — Article 178
High Courts18 Jan 1894
Jadu Lall Mullick and Others Vs The Corporation of Calcutta
Calcutta High Court · (1894) ILR (Cal) 528
Calcutta Municipal Act, 1876 — Section 280, 281, 282Calcutta Municipal Consolidation Act, 1888 — Section 2, 252, 256, 257, 265
High Courts18 Jan 1894
Minatoonnessa Bibee and Others Vs Khatoonnessa Bibee and Others
Calcutta High Court · (1894) ILR (Cal) 479
High Courts18 Jan 1894
Linga Reddi Vs P. Sama Row and Others
Madras High Court · (1894) ILR (Mad) 469 : (1894) 4 MLJ 143
Transfer of Property Act, 1882 — Section 68
High Courts18 Jan 1894
Palaniappa Chetti and Another Vs Periakaruppan Chetti
Madras High Court · (1894) ILR (Mad) 262
High Courts17 Jan 1894
Khettramoni Dasi Vs Shyama Churn Kundu and Others
Calcutta High Court · (1894) ILR (Cal) 539
Criminal Procedure Code, 1898 (CrPC) — Section 622Probate and Administration Act, 1881 — Section 53, 86
High Courts16 Jan 1894
Sundararaja Ayyangar Vs Pattanathusami Tevar and Others
Madras High Court · (1894) ILR (Mad) 306
Legal Practitioners Act, 1879 — Section 28, 29
High Courts09 Jan 1894
Sital Hari Banerjee Vs Heera Lal Chatterjee
Calcutta High Court · (1894) ILR (Cal) 269
Civil Procedure Code, 1908 (CPC) — Section 108, 157Presidency Small Cause Courts Act, 1882 — Section 37
High Courts05 Jan 1894
Addya Sundari Mittra and Others Vs Dwarka Nath Dutt, Chairman of the Barisal Municipality
Calcutta High Court · (1894) ILR (Cal) 319
Bengal Municipal Act, 1884 — Section 112, 113, 116, 85, 87
High Courts03 Jan 1894
Baij Nath Singh alias Baiju Singh and Others Vs Amir Dulhin alias Mohamdi Jan
Calcutta High Court · (1894) ILR (Cal) 311
High Courts01 Jan 1894
Appachi Seetharam Patter Vs Valia Veetil Parnkutti and Others
Madras High Court · (1894) 4 MLJ 280