High Courts20 Jul 1894
Nim Chand Baboo and Others Vs Jagabundhu Ghose
Calcutta High Court · (1895) ILR (Cal) 21
Contract Act, 1872 — Section 176Limitation Act, 1963 — Article 57
JUDGMENT DATABASE
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11,97,783 judgments in All Courts · page 59,566 of 59,890
High Courts20 Jul 1894Dismissed
Chuhi Bibi Vs Shams-un-Nissa Bibi and Others
Allahabad High Court · (1895) ILR (All) 19
High Courts19 Jul 1894
T.R.M. Arunachelam Chetty Vs Kulandasami Tevar and Another
Madras High Court · (1895) 5 MLJ 70
Civil Procedure Code, 1882 — Section 289, 290
High Courts18 Jul 1894
Madras Deposit and Benefit Society Limited Vs Oonnamalai Ammal and Another
Madras High Court · (1895) ILR (Mad) 29
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts18 Jul 1894
Chinnasami Mudali and Others Vs Advocate-General of Madras and Others
Madras High Court · (1894) ILR (Mad) 406
High Courts17 Jul 1894
The Queen-Empress Vs Jagat Chandra Mali and Another
Calcutta High Court · (1895) ILR (Cal) 50
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 24, 30
High Courts16 Jul 1894
Namasivayam Pillai Vs Nellayappa Pillai and Others
Madras High Court · (1895) ILR (Mad) 43
Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91
Privy Council14 Jul 1894
Deo Kuar Vs Man Kuar
Privy Council · (1895) 17 ILRPC 1 : (1894) 21 IndApp 148
Privy Council14 Jul 1894
Prit Koer Vs Mahadeo Pershad Singh and others
Privy Council · (1895) 22 ILRPC 85 : (1894) 21 IndApp 134
High Courts10 Jul 1894
Queen Empress Vs Abbi Reddi and Another
Madras High Court · (1894) ILR (Mad) 402 : (1894) 4 MLJ 196
Criminal Procedure Code, 1898 (CrPC) — Section 531, 532
High Courts05 Jul 1894
Basumati Adhikarini Vs Budram Kolita
Calcutta High Court · (1895) ILR (Cal) 46
Penal Code, 1860 (IPC) — Section 499, 500
High Courts04 Jul 1894
Ramjeevan Koormi Vs Durga Charan Sadhu Khan
Calcutta High Court · (1894) ILR (Cal) 979
Criminal Procedure Code, 1898 (CrPC) — Section 560
High Courts04 Jul 1894
Doorga Mohun Dass Vs Tahir Ally and Another
Calcutta High Court · (1895) ILR (Cal) 270
Privy Council30 Jun 1894
Umrao Begam Vs Irshad Husain and another
Privy Council · (1894) 21 ILRPC 997 : (1894) 21 IndApp 163
High Courts27 Jun 1894
Madan Mohan Mitter Vs Ram Huri Sahu and others
Calcutta High Court · (1894) 06 CAL CK 0005
High Courts27 Jun 1894
Kanta Pershad Hazaree Vs Irshad Ali Chowdhry
Calcutta High Court · (1894) ILR (Cal) 935
Bengal Tenancy Act, 1885 — Section 106, 108
High Courts26 Jun 1894
Sham Charan Mal Vs Chowdhry Debya Singh Pahraj
Calcutta High Court · (1894) ILR (Cal) 872
Contract Act, 1872 — Section 68Registration Act, 1877 — Section 35
Privy Council20 Jun 1894
The Bombay Burmah Trading Corporation, Limited Vs Smith
Privy Council · (1894) 21 IndApp 139