High Courts31 Dec 1893
Akali Dassia and Others Vs Jagannath Churn and Others
Calcutta High Court · (1894) ILR (Cal) 463
Civil Procedure Code, 1908 (CPC) — Section 11
JUDGMENT DATABASE
Search 11,97,628 Indian judgments.
11,97,628 judgments in All Courts · page 59,567 of 59,882
High Courts22 Dec 1893
Durga Dyal Tewari and Others Vs Bikramjit Tewari and Another
Calcutta High Court · (1894) ILR (Cal) 274
Transfer of Property Act, 1882 — Section 88
High Courts22 Dec 1893
Bhagirathi Vs Anantha Charia and Others
Madras High Court · (1894) ILR (Mad) 268
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts22 Dec 1893
Raghava Mudaliar Vs M. Narayanasami Mudaliar
Madras High Court · (1894) 4 MLJ 88
High Courts21 Dec 1893
M.M. Watkins and Others Vs N. Fox and Others <BR> Administrator-General of Bengal Vs Chunder Cant Mookerjee
Calcutta High Court · (1895) ILR (Cal) 943
Limitation Act, 1963 — Article 84
High Courts21 Dec 1893
Ganga Charan Singh Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 337
Penal Code, 1860 (IPC) — Section 244
High Courts21 Dec 1893
Sheik Davud Saiba and Others Vs Hussein Saiba and Others
Madras High Court · (1894) ILR (Mad) 212 : (1894) 4 MLJ 48
Trusts Act, 1882 — Section 49
High Courts18 Dec 1893
Basumoti Adhikarini Vs Budram Kalita
Calcutta High Court · (1894) ILR (Cal) 588
Criminal Procedure Code, 1898 (CrPC) — Section 205
High Courts18 Dec 1893
Baikanta Nath Mittra Vs Aughore Nath Bose
Calcutta High Court · (1894) ILR (Cal) 387
Bengal Tenancy Act, 1885 — Section 143, 144, 148
Privy Council16 Dec 1893
Tewari Jaswant Singh Vs Lala Sheo Narain Lal and Cross-Appeal
Privy Council · (1893) 21 IndApp 6
High Courts13 Dec 1893
Nimar Khasia and Others Vs Lep Singh Khasia and Others
Calcutta High Court · (1894) ILR (Cal) 244
Limitation Act, 1859 — Section 15
High Courts13 Dec 1893
Cheriamakantagath Mammad Vs Uthama Chund Rama Chund Sett
Madras High Court · (1894) 4 MLJ 87
High Courts12 Dec 1893
Pulin Chandra Roy Vs Akbar Hossein
Calcutta High Court · (1894) ILR (Cal) 350
Public Demands Recovery Act, 1880 — Section 2
High Courts11 Dec 1893
Queen-Empress Vs Sagal Samba Sajao and Others
Calcutta High Court · (1894) ILR (Cal) 642
Penal Code, 1860 (IPC) — Section 396
High Courts11 Dec 1893
Bechu Sheikh Vs Deb Kumari Dasi and Another
Calcutta High Court · (1894) ILR (Cal) 404
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537
Privy Council09 Dec 1893
Abdul Wahid Khan Vs Shaluka Bibi and others
Privy Council · (1893) 21 IndApp 26 : (1893) 20 IndApp 26
Privy Council09 Dec 1893
Shaluka Bibi and Others Vs Abdul Wahid Khan
Privy Council · (1894) 21 ILRPC 496