Privy Council15 Jul 1893
Dakshina Mohun Roy Chowdhry Vs Saroda Mohun Roy Chowdhry and another
Privy Council · (1893) 21 ILRPC 142 : (1893) 20 IndApp 160
JUDGMENT DATABASE
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11,97,550 judgments in All Courts · page 59,571 of 59,878
Privy Council15 Jul 1893
Dakhina Mohan Roy Vs Saroda Mohan Roy and another
Privy Council · (1894) 21 ILRPC 142
High Courts15 Jul 1893
Ramalingam Pillai Vs Vythilingam Pillai
Madras High Court · (1893) ILR (Mad) 490
High Courts14 Jul 1893
Chockalinga Pillai Vs Natesa Ayyar and Another
Madras High Court · (1894) ILR (Mad) 147
High Courts14 Jul 1893
Srimat Prativadi Bhayenkaram Annam Govinda Charlu Ayyavarlu Garu Vs Sri Rajah Kocherlakota Ramachendra Venkata Krishna Rao Bahadur Garu and Others
Madras High Court · (1894) 4 MLJ 181
Specific Relief Act, 1877 — Section 42
High Courts13 Jul 1893
Azimuddin Patwari Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1894) ILR (Cal) 360
High Courts12 Jul 1893
Venkatasubba and Another Vs Appusundram
Madras High Court · (1894) ILR (Mad) 92
High Courts10 Jul 1893
Udai Chunder Chuckerbutty and Another Vs Ashutosh Das Mozumdar
Calcutta High Court · (1894) ILR (Cal) 190
High Courts10 Jul 1893
Muhammed Alim Oollah Sahib Vs The Secretary of State for India
Madras High Court · (1894) ILR (Mad) 162
Privy Council08 Jul 1893
Rajah Gobind Lal Roy Vs Ramjanam Misser and others
Privy Council · (1893) 20 IndApp 165
Privy Council08 Jul 1893
Ramjanam Misser and Others Vs Gobind Lall Roy
Privy Council · (1893) 21 ILRPC 70
Privy Council08 Jul 1893
Mehdi Begum Surreya Bahu Vs Suleman Kadr
Privy Council · (1894) 21 ILRPC 135
Privy Council08 Jul 1893
Nawab Mehdi Begam Surreya Bahu Vs Prince Mirza Suleman Kadr
Privy Council · (1893) 20 IndApp 144
High Courts07 Jul 1893
Chukkun Lal Roy and Another Vs Lolit Mohan Roy and Others
Calcutta High Court · (1893) ILR (Cal) 906
High Courts05 Jul 1893
Mohun Pershad Narain Singh and Another through his Father and Guardian, Luchmi Pershad Narain Singh Vs Kishen Kishore Narain Singh
Calcutta High Court · (1894) ILR (Cal) 344
High Courts29 Jun 1893
Lalla Tirhini Sahai Vs Lalla Hurruk Narain
Calcutta High Court · (1893) ILR (Cal) 26
Transfer of Property Act, 1882 — Section 88, 90
High Courts29 Jun 1893
Watson Vs Crisp
Calcutta High Court · (1893) ILR (Cal) 689
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts29 Jun 1893
Shoma Mehta and Others Vs Rajani Biswas
Calcutta High Court · (1893) 06 CAL CK 0015
High Courts29 Jun 1893
Ramsukh Bajpai and Another Vs Faez Rahaman and Others
Calcutta High Court · (1894) ILR (Cal) 169
Bengal Tenancy Act, 1885 — Section 169, 65
High Courts28 Jun 1893
Murray Vs The Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 103
Criminal Procedure Code, 1898 (CrPC) — Section 345