High Courts23 May 1893
Binad Lal Pakrashi and Others Vs Kalu Pramanik and Others
Calcutta High Court · (1893) ILR (Cal) 708
Bengal Tenancy Act, 1885 — Section 5(2)
JUDGMENT DATABASE
Search 11,97,549 Indian judgments.
11,97,549 judgments in All Courts · page 59,573 of 59,878
High Courts23 May 1893
Baikantha Nath Das Vs Lolit Mohun Sarkar
Calcutta High Court · (1893) ILR (Cal) 699
Bengal Municipal Act, 1884 — Section 2
High Courts22 May 1893
Upendra Lal Mukerjee Vs The Secretary of State for India in Council
Calcutta High Court · (1893) ILR (Cal) 716
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts19 May 1893
Suresh Chandra Mukhopadhya and Others Vs Akkori Sing and Others
Calcutta High Court · (1893) ILR (Cal) 746
High Courts16 May 1893
Golam Mowla and Another Vs Abdool Sowar Mondul
Calcutta High Court · 9 Ind. Cas. 922
Bengal Tenancy Act, 1885 — Section 21
Privy Council13 May 1893
Rajani Kant Mukerji Vs Romesh Chunder Mukerji, Alias Moni Bhusan, By His Guardian Rakhaldas Chatterji
Privy Council · (1893) 21 ILRPC 1
High Courts12 May 1893
Jadub Lall Shaw Chowdhry Vs Madhub Lall Shaw Chowdhry and Others
Calcutta High Court · (1893) ILR (Cal) 34
Transfer of Property Act, 1882 — Section 67, 99
High Courts11 May 1893
Mohendro Chandra Ganguli Vs Ashutosh Ganguli and Another
Calcutta High Court · (1893) ILR (Cal) 762
Letters Patent Act, 1865 — Section 15
High Courts10 May 1893
Nursingh Lal and Others Vs Hurry Ram and Another
Calcutta High Court · (1894) ILR (Cal) 129
High Courts09 May 1893
Chathu Rai Vs Niranjan Rai
Calcutta High Court · (1893) ILR (Cal) 729
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts05 May 1893
Promoda Nath Roy and Others Vs Modhu Sudan Kundu
Calcutta High Court · (1893) ILR (Cal) 732
Transfer of Property Act, 1882 — Section 3
High Courts05 May 1893
Khiroda Dasi and Others Vs Moni Lal Bandopadhya and Others
Calcutta High Court · (1893) ILR (Cal) 740
High Courts04 May 1893
Vigneswara Vs Bapayya and Another
Madras High Court · (1893) ILR (Mad) 436
Limitation Act, 1963 — Section 8
High Courts04 May 1893
Vigneswara Sastrulu, by next friend Gundu Sambayya Vs Devarapalli Bapayya and Another
Madras High Court · (1893) 3 MLJ 216
Limitation Act, 1963 — Section 8
High Courts02 May 1893
Queen Empress Vs Veerava
Madras High Court · (1893) 3 MLJ 241
Criminal Procedure Code, 1898 (CrPC) — Section 487
Privy Council28 Apr 1893
Rajah Nilmoni Singh Vs Kirti Chunder Chowdhry
Privy Council · (1893) 20 IndApp 95