High Courts18 Jun 1909Disposed Of
Rohan Singh Vs Bhao Lal and Others
Allahabad High Court · 3 Ind. Cas. 42
JUDGMENT DATABASE
Search 12,06,118 Indian judgments.
12,06,118 judgments in All Courts · page 59,572 of 60,306
High Courts18 Jun 1909Disposed Of
Rohan Singh Vs Bhau Lal and Others
Allahabad High Court · (1909) ILR (All) 530
High Courts17 Jun 1909
Jogendra Lal Chowdhury Vs Atindra Lal Chowdhury and Others
Calcutta High Court · (1909) 06 CAL CK 0067
High Courts17 Jun 1909
Dayanath Thakur Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 72
Criminal Procedure Code, 1898 (CrPC) — Section 107, 125
High Courts17 Jun 1909
Braja Mohan Mandal Vs Thakur Das Nath and Another
Calcutta High Court · (1909) 06 CAL CK 0022
High Courts17 Jun 1909
Lalji Sahai Singh and Others Vs Karki Jha and Others
Calcutta High Court · (1909) 06 CAL CK 0014
High Courts17 Jun 1909
Debendra Nath Shaha Vs Bhagirath Shaha
Calcutta High Court · 4 Ind. Cas. 27
Penal Code, 1860 (IPC) — Section 499, 506
High Courts16 Jun 1909
Sasthi Charan De Dass Vs Sarojini Debya
Calcutta High Court · (1909) 06 CAL CK 0047
High Courts16 Jun 1909
Mahomed Tayab and Others Vs Hem Chandra Bose
Calcutta High Court · (1909) 06 CAL CK 0026
High Courts16 Jun 1909
Aughore Kumar Ganguli and Others Vs Mohamed Mussa and Others
Calcutta High Court · (1909) 06 CAL CK 0010
High Courts16 Jun 1909Dismissed
Ghayas-Ud-Din Vs Sheikh Ghulam Abbas and Another
Allahabad High Court · 2 Ind. Cas. 854
High Courts16 Jun 1909Allowed
Durpati Bibi and Another Vs Ramrach Pal
Allahabad High Court · (1909) ILR (All) 527
High Courts15 Jun 1909
Harak Singh and Others Vs Kirat Narain Singh and Others
Calcutta High Court · (1909) 06 CAL CK 0031
High Courts15 Jun 1909
Abinash Chandra Bose and Others Vs Bama Bewa and Others
Calcutta High Court · 4 Ind. Cas. 17
High Courts15 Jun 1909
Kalgauda Tavanappa Patil Vs Somappa Tammangauda Patil
Bombay High Court · 3 Ind. Cas. 809
High Courts15 Jun 1909Dismissed
Madan Lal Vs Gobardhan Das and Others
Allahabad High Court · 2 Ind. Cas. 621
High Courts15 Jun 1909
Gaya Din and Another Vs Musammat Dulari and Others
Allahabad High Court · 2 Ind. Cas. 839
Evidence Act, 1872 — Section 13(b)