High Courts23 May 1887
Girwar Singh and on his Death, Srikishen Singh and Others Vs Thakur Narain Singh and Others
Calcutta High Court · (1887) ILR (Cal) 730
Limitation Act, 1963 — Article 132, 147Transfer of Property Act, 1882 — Section 87, 88
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 59,580 of 59,802
High Courts23 May 1887
Girhar Narain Tussuduq Hosain and Others Vs Girhar Narain and Others
Calcutta High Court · (1887) ILR (Cal) 556
Civil Procedure Code, 1908 (CPC) — Section 37Legal Practitioners Act, 1879 — Section 32
High Courts23 May 1887
Lal Mohun Mukerjee and Grish Chunder Mukerjee Vs Jogendra Chunder Roy and Others <BR> Grish Chunder Mukerjee Vs Ramkali Dutt and Others
Calcutta High Court · (1887) ILR (Cal) 636
Bengal Tenancy Act, 1885 — Section 174
High Courts23 May 1887
Mozaffer Hosain Shaha and Others, Hujjatulla Shaha and Others and Kamaruddin Shaha and Others Vs Kinu Ram Das
Calcutta High Court · (1887) ILR (Cal) 809
Bengal Tenancy Act, 1885 — Section 171
High Courts21 May 1887
Jagadamba Devi Vs Protap Ghose and Others
Calcutta High Court · (1887) ILR (Cal) 537
Bengal Tenancy Act, 1885 — Section 149(3)
High Courts21 May 1887
Bakhtawar Singh Vs Sant Lal and Another
Allahabad High Court · (1887) ILR (All) 617
High Courts20 May 1887Disposed Of
Sabir Ali and Others Vs Yad Ram and Others
Allahabad High Court · (1887) ILR (All) 660
High Courts20 May 1887Dismissed
Husaini Bgum Vs The Collector of Muzaffarnagar and Others
Allahabad High Court · (1887) ILR (All) 655
High Courts19 May 1887
Burnomoyi Dast Vs Bunwari Lal Chowdhry and Others
Calcutta High Court · (1887) ILR (Cal) 749
High Courts18 May 1887
Fazal Rahaman and Another Vs Imam Ali and Another
Calcutta High Court · (1887) ILR (Cal) 583
High Courts17 May 1887
Anunda Chunder Bhuttacharji and Others Vs Fakir Chand Audhikari and Others
Calcutta High Court · (1887) ILR (Cal) 586
Bengal Land Registration Act, 1876 — Section 78Specific Relief Act, 1877 — Section 42
High Courts16 May 1887Dismissed
Queen-Empress Vs Bisheshar and Others
Allahabad High Court · (1887) ILR (All) 645
High Courts11 May 1887Disposed Of
Lal Singh and Others Vs Ghansham Singh
Allahabad High Court · (1887) ILR (All) 625
High Courts10 May 1887
Gungadhur Pershad Narain Singh Vs Mohabir Pershad Narain Singh
Calcutta High Court · (1887) ILR (Cal) 599
Transfer of Property Act, 1882 — Section 2, 86, 87
High Courts09 May 1887
Khajah Assenoollajoo Vs Solomon and Another
Calcutta High Court · (1887) ILR (Cal) 533
High Courts06 May 1887Dismissed
Kewal Singh and Others Vs Ram Sahai and Another
Allahabad High Court · (1887) ILR (All) 672
High Courts05 May 1887Disposed Of
Muhammad Mashuk Ali Khan and Others Vs Khuda Baksh
Allahabad High Court · (1887) ILR (All) 622