High Courts10 Jun 1887
Ram Narain Dut Vs Annoda Prosad Joshi and Others
Calcutta High Court · (1887) ILR (Cal) 682
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 59,579 of 59,802
High Courts10 Jun 1887
Queen-Empress Vs Karim Buksh
Calcutta High Court · (1887) ILR (Cal) 633
Penal Code, 1860 (IPC) — Section 211, 380
High Courts10 Jun 1887
Banwari Das Vs Muhammad Mashiat and Others
Allahabad High Court · (1887) ILR (All) 690
High Courts08 Jun 1887
Jugobundhu Pattuck Vs Jadu Ghose Alkushi
Calcutta High Court · (1888) ILR (Cal) 47
Bengal Tenancy Act, 1885 — Section 188
High Courts08 Jun 1887
Hamid Bakhut Mozumdar Vs Buktear Chand Mahto and Another
Calcutta High Court · (1887) ILR (Cal) 617
High Courts07 Jun 1887
Mudhoo Chunder Sircar Vs Sundari Dassee
Calcutta High Court · (1887) ILR (Cal) 592
High Courts07 Jun 1887
Tulshi Pershad Vs Raja Misser and Others
Calcutta High Court · (1887) ILR (Cal) 610
High Courts06 Jun 1887
Mahomed Amir Khan Lardli Begum Vs Mahomed Amir Khan
Calcutta High Court · (1887) ILR (Cal) 615
High Courts06 Jun 1887Allowed
Madhusudan Nath Tewari Vs Hiroo Ram Panday and others
Calcutta High Court · (1887) 06 CAL CK 0003
High Courts06 Jun 1887
Hiru Ram Pandey and Others Vs Modhusudun Nath Tewari
Calcutta High Court · (1898) ILR (Cal) 396
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 124
High Courts03 Jun 1887
Ramanugra Roy and Another Vs Azizuddin Hossein and Others
Calcutta High Court · (1887) ILR (Cal) 605
High Courts03 Jun 1887
Koilash Chundee Dey and Gopinath Dey and Others Vs Obhoya Charan Bhoota and Another
Calcutta High Court · (1887) ILR (Cal) 751
Rent Law of Bengal, L.P. Act, 1869 — Section 22
High Courts03 Jun 1887
Sarju Prasad Vs Bir Bhaddar Sewak Pande
Allahabad High Court · (1887) ILR (All) 681
High Courts02 Jun 1887
Suit of Collett and Another Vs Armstrong
Calcutta High Court · (1887) ILR (Cal) 526
High Courts01 Jun 1887Dismissed
Behari Lal and Others Vs Ganpat Rai and Another
Allahabad High Court · (1888) ILR (All) 1
High Courts25 May 1887
Moheshwar Pershad Narain Singh Vs Sheobaran Mahto and Dursun Raut and Others
Calcutta High Court · (1887) ILR (Cal) 621
Bengal Tenancy Act, 1885 — Section 178
High Courts25 May 1887
The Dalhi and London Bank, Ld. Vs Hem Lall Dutt
Calcutta High Court · (1887) ILR (Cal) 839
Limitation Act, 1871 — Section 26, 27
High Courts23 May 1887
Kishori Mohun Roy Chowdhry and Others Vs Chunder Nath Pal and Others
Calcutta High Court · (1887) ILR (Cal) 644
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 138