JUDGMENT DATABASE
Search 11,96,219 Indian judgments.
11,96,219 judgments in All Courts · page 59,802 of 59,811
High Courts31 Jan 1868
Messes R. Watson and Co. Vs Pulin Behari Sen
Calcutta High Court · (1868) 01 CAL CK 0004
High Courts31 Jan 1868
Abdul Haye and Others Vs Nawab Raj and Others
Calcutta High Court · (1868) 01 CAL CK 0003
High Courts30 Jan 1868
Bindabun Chunder Roy and Another Vs Shamachurn Chuckerbutty and Others
Calcutta High Court · (1868) 01 CAL CK 0002
High Courts27 Jan 1868
Shahzada Gholam Mahomed and Another Vs Surwar Hossein Khan and Others
Calcutta High Court · (1868) 01 CAL CK 0001
High Courts14 Dec 1867
Asadunnissa Bebee Vs Mahomed Akil <BR> Deshkar Roy Vs Muttylall Sen Gwyal
Calcutta High Court · (1867) 12 CAL CK 0001
High Courts09 Dec 1867
Choonilal Seal Vs Spence''s Hotel Company Limited
Calcutta High Court · (1867) 12 CAL CK 0002
High Courts23 Sept 1867
Koylash Chunder Paul Chowdhry and Others Vs Prosonno Coomar Paul Chowdhry and Another
Calcutta High Court · (1867) 09 CAL CK 0005
High Courts16 Sept 1867
Ramgopal Law Vs Richard Blaquiere
Calcutta High Court · (1867) 09 CAL CK 0001
High Courts10 Sept 1867
F.J. Jordan and Others Vs The East Indian Railway Company
Calcutta High Court · (1867) 09 CAL CK 0006
High Courts05 Sept 1867
Khettramohan Chatterjee Vs Kisorimohan Bose
Calcutta High Court · (1867) 09 CAL CK 0002