JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,584 of 59,620
Brahma Mayi Debi and Others Vs Barkat Sirdar and Another
Calcutta High Court · (1869) 09 CAL CK 0006
Raja Indra Bhusan Deb Roy Vs Akhoy Sankar Chuckerbutty
Calcutta High Court · (1869) 09 CAL CK 0005
Hari Ram and Another Vs Jitan Ram and Another
Calcutta High Court · (1869) 09 CAL CK 0026
Rhidoy Krishna Ghose Vs Kailas Chandra Bose
Calcutta High Court · (1869) 09 CAL CK 0016
Ujalamayi Dasi Vs Chandra Kumar Neogi
Calcutta High Court · (1869) 09 CAL CK 0024
Narayan Mandal and Others Vs Beni Madhab SIRKAR
Calcutta High Court · (1869) 09 CAL CK 0019
Khimajit Matoe Vs Sham Narayan Lall and Others
Calcutta High Court · (1869) 09 CAL CK 0033
Srinath Gangopadhya And Others Vs Mahes Chandra Roy and Others
Calcutta High Court · (1869) 09 CAL CK 0032
Krishna Kishor Poddar Vs Sowdamini Chowdrain and Others
Calcutta High Court · (1869) 09 CAL CK 0009
Lachmipat Sing Dugar Vs Mirza Khairat Ali
Calcutta High Court · (1869) 09 CAL CK 0002
Shiu Suhai Mullic Vs Lala Hari Suhai Sing and Another
Calcutta High Court · (1869) 09 CAL CK 0039
The Queen Vs Mahim Chandra Chuckerbutty and Others
Calcutta High Court · (1869) 09 CAL CK 0034
The Queen Vs Tulsi Dosad (Prisoner)
Calcutta High Court · (1869) 09 CAL CK 0015
Dulali Bewa Vs Bhuban Shaha and Others
Calcutta High Court · (1869) 08 CAL CK 0020
Beicha Namdar Vs Jalu Namdar and Another
Calcutta High Court · (1869) 08 CAL CK 0015
Ram Lal Mookerjee Vs Haran Chandra Dhar
Calcutta High Court · (1869) 08 CAL CK 0018
Duma sahu and Others Vs Jeoynarayan Lal and Others
Calcutta High Court · (1869) 08 CAL CK 0003