High Courts14 Mar 1885Disposed Of
Amtul Bibi and Another Vs Sital Prasad and Another
Allahabad High Court · (1885) ILR (All) 633
JUDGMENT DATABASE
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11,95,391 judgments in All Courts · page 59,586 of 59,770
Privy Council13 Mar 1885
The Zemindar of Palcondah Vs The Secretary of State For India In Council
Privy Council · (1885) 12 IndApp 120
High Courts10 Mar 1885
Mahomed Isuf Meah Vs Saroda Churn Chuckerbutty and Others
Calcutta High Court · (1885) ILR (Cal) 376
High Courts10 Mar 1885
Geereeballa Dabee and Another Vs Chunder Kant Mookerjee and Others
Calcutta High Court · (1885) ILR (Cal) 213
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts07 Mar 1885Disposed Of
Niamat Ali Vs Asmat Bibi and Another
Allahabad High Court · (1885) ILR (All) 626
High Courts07 Mar 1885Dismissed
Queen-Empress Vs Ramzan and Others
Allahabad High Court · (1885) ILR (All) 461
High Courts07 Mar 1885Disposed Of
Naubat Singh and Others Vs Indar Sen and Another
Allahabad High Court · (1885) ILR (All) 553
High Courts06 Mar 1885
Lalla Bhagun Pershad and Others Vs Holloway
Calcutta High Court · (1885) ILR (Cal) 393
High Courts06 Mar 1885
Marjum Hosein Khan through his Mother and Guardian, Bemeharunnissa Khatoon Vs The Secretary of State for India in Coouncil
Calcutta High Court · (1885) ILR (Cal) 359
High Courts06 Mar 1885
Loke Nath Sarkar and Another Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 349
Penal Code, 1860 (IPC) — Section 148, 71
High Courts06 Mar 1885
Koer Hasmat Rai and Another Vs Sunder Das and Others
Calcutta High Court · (1885) ILR (Cal) 396
Privy Council06 Mar 1885
Sookhmoy Chunder Dass and Another Vs Srimati Monohurri Dasi
Privy Council · (1885) 12 IndApp 103
High Courts06 Mar 1885Allowed
Queen-Empress Vs Sheo Dayal
Allahabad High Court · (1885) ILR (All) 459
High Courts06 Mar 1885Disposed Of
Bhikari Das Vs Mulchand
Allahabad High Court · (1885) ILR (All) 624
High Courts05 Mar 1885Disposed Of
Gulab Chand Vs Bari Bahu and Another
Allahabad High Court · (1885) ILR (All) 454
High Courts05 Mar 1885
Ram Bakhsh Vs Panna Lal and Another
Allahabad High Court · (1885) ILR (All) 457