JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,588 of 59,770
High Courts24 Feb 1885
Jadu Nath and Others Vs Jawahir Singh
Allahabad High Court · (1885) ILR (All) 439
High Courts24 Feb 1885
Hazaru Kuar and Another Vs Ram Ghulam and Others
Allahabad High Court · (1885) ILR (All) 547
High Courts23 Feb 1885
Nusserwanjee Vs Pursutum Doss and Others
Calcutta High Court · (1885) ILR (Cal) 298
High Courts23 Feb 1885Dismissed
Khushali Vs Ganga Din and Others
Allahabad High Court · (1885) ILR (All) 702
High Courts23 Feb 1885Dismissed
Mazhar Husain and Others Vs Nidhi Lal
Allahabad High Court · (1885) ILR (All) 436
High Courts23 Feb 1885Allowed
Sadat Ali and Another Vs Fakir Bakhsh
Allahabad High Court · (1885) ILR (All) 376
High Courts21 Feb 1885Dismissed
Lajja Rain Vs Narain Das and Others
Allahabad High Court · (1885) ILR (All) 693
High Courts19 Feb 1885
Makhan Lal Saha Vs Markan Chora Saha
Calcutta High Court · (1885) ILR (Cal) 271
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts19 Feb 1885
Nundo Lal Bose and Another Vs The Corporation for the Town of Calcutta
Calcutta High Court · (1885) ILR (Cal) 275
Calcutta Municipal Consolidation Act, 1876 — Section 88
High Courts19 Feb 1885Allowed
Debi Dihal and Others Vs Mula Raj and Others
Allahabad High Court · (1885) ILR (All) 371
High Courts17 Feb 1885
Murari Singh Vs Pryag Singh and Others
Calcutta High Court · (1885) ILR (Cal) 362
Privy Council14 Feb 1885
Fanindra Deb Raikat Vs Rajeswar Das and others
Privy Council · (1885) 11 ILRPC 463 : (1885) 12 IndApp 72
High Courts12 Feb 1885
Aghore Nauth Bannerjee Vs The Calcutta Tramways Co. Ltd.
Calcutta High Court · (1885) ILR (Cal) 232
Contract Act, 1872 — Section 28
High Courts11 Feb 1885
Than Singh Vs Chundun Singh and Others
Calcutta High Court · (1885) ILR (Cal) 296
High Courts10 Feb 1885Disposed Of
Amir Muhammad Khan Vs Jafri Begam
Allahabad High Court · (1885) ILR (All) 822