High Courts19 Mar 1909
Genda Mal and Others Vs Ilahi Buksh and Others
Allahabad High Court · 1 Ind. Cas. 510
Limitation Act, 1963 — Section 19
JUDGMENT DATABASE
Search 12,06,118 Indian judgments.
12,06,118 judgments in All Courts · page 59,591 of 60,306
High Courts19 Mar 1909
Sreeman Maha Mandaleswara Katari Salva Maharaja Umade Rajah Maharaja Raye Kumara Tirumaharaju Bahadur Deva Maharajulungaru, Zamindar of Karnet-Nagar (deceased) and Another Vs Sreemahant Prayag Dossji Varu, Trustee of Tirumalai Tompati, etc., Deyasthanams and Others
Madras High Court · 2 Ind. Cas. 18
High Courts18 Mar 1909
Anandi Ram Pai Vs Hari Suba Pai and Others
Bombay High Court · 3 Ind. Cas. 745
High Courts18 Mar 1909Dismissed
Normada Sundari Debi Vs Tarip Mollah and Others
Calcutta High Court · (1909) 03 CAL CK 0018
High Courts18 Mar 1909
Juramoni Chowkidar Vs Pran Krishna Dhar
Calcutta High Court · (1909) 03 CAL CK 0008
High Courts18 Mar 1909Dismissed
Prem Krishna Dhur Vs Juramoni Chowkidar
Calcutta High Court · (1909) 03 CAL CK 0006
Privy Council18 Mar 1909
Nogendra Nath Mitter Vs Kumudini Dasi and another
Privy Council · 3 IndCas 997
High Courts18 Mar 1909Dismissed
Babu Gopi Kishun and Another Vs Babu Isri Prasad and Another
Allahabad High Court · 1 Ind. Cas. 504
High Courts18 Mar 1909
Musammat Tirpati Kuwar Vs Musammat Partapi
Allahabad High Court · 1 Ind. Cas. 465
High Courts17 Mar 1909
Upendra Kishore Rai Chaudhury Vs Ram Tara Debya Chaudhurani and Others
Calcutta High Court · (1909) 03 CAL CK 0017
High Courts17 Mar 1909
S.R.M.A.R. Ramasawmi Chettiar Vs Oppilamani Chetti and Another
Madras High Court · (1910) ILR (Mad) 6 : 4 Ind. Cas. 1059
High Courts16 Mar 1909
Nawab Syed Golam Mohiuddin Hossein and Others Vs Musammat Parbati and Another
Calcutta High Court · (1909) 03 CAL CK 0014
High Courts16 Mar 1909Dismissed
Kamta Prashad and Another Vs Musammat Muni Bibi
Allahabad High Court · 1 Ind. Cas. 570
High Courts16 Mar 1909Dismissed
Murari Lal and Another Vs Kundan Lal
Allahabad High Court · 1 Ind. Cas. 687
High Courts16 Mar 1909Dismissed
Kundan Lal Vs Murari Lal and Another
Allahabad High Court · (1909) 03 AHC CK 0018
High Courts16 Mar 1909
In Re: The Indian Companies Act and In Re: The Petition of the Equitable Assurance Society
Madras High Court · 2 Ind. Cas. 164
Companies Act, 1956 — Section 243