High Courts28 Jan 1909Allowed
Gopi Nath Singh Vs Hardeo Singh and Others
Allahabad High Court · (1909) ILR (All) 285
JUDGMENT DATABASE
Search 12,05,848 Indian judgments.
12,05,848 judgments in All Courts · page 59,590 of 60,293
High Courts28 Jan 1909
Chaudhari Gopi Nath Singh Vs Hardeo Singh and Others
Allahabad High Court · 1 Ind. Cas. 137(1)
Limitation Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 90
High Courts27 Jan 1909Disposed Of
Negi Puran Singh and Others Vs Hira Singh and Others
Allahabad High Court · 1 Ind. Cas. 146
High Courts27 Jan 1909Dismissed
Babu Baroda Parshad Bose Vs Babu Peare Lal
Allahabad High Court · 1 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 17(III)
High Courts26 Jan 1909
Jogendra Chandra Roy Vs Shyam Das
Calcutta High Court · (1909) ILR (Cal) 543
Civil Procedure Code, 1882 — Section 248
High Courts26 Jan 1909
Hiralal Icchalal Majmundar Vs Narsilal Chaturbhujdas Desai
Bombay High Court · 2 Ind. Cas. 469
Limitation Act, 1877 — Section 19Transfer of Property Act, 1882 — Section 60
High Courts25 Jan 1909
Appandai Vathiyar and Others Vs Ragubali Mudaliar and Others
Madras High Court · 5 Ind. Cas. 280
High Courts25 Jan 1909
Mahomed Shah Vs Official Trustee of Bengal
Calcutta High Court · (1909) ILR (Cal) 431 : 2 Ind. Cas. 292
High Courts25 Jan 1909
Maharani Janki Koer Vs Sham Sivendra Sahi
Calcutta High Court · (1909) 01 CAL CK 0017
High Courts25 Jan 1909
E.H. Stevens, Receiver to the Estate of Babu Gajadhar Parshad Sahu and Others Vs Kamta Pershad
Calcutta High Court · (1909) 01 CAL CK 0009
High Courts23 Jan 1909Disposed Of
Hari Singh and Others Vs Sher Singh and Another
Allahabad High Court · (1909) ILR (All) 282 : 2 Ind. Cas. 210
High Courts22 Jan 1909
Raghunath Ji Tarachand Vs The Bank of Bombay
Bombay High Court · 2 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Section 99Contract Act, 1872 — Section 11
High Courts22 Jan 1909
Shital Chandra Bairagee Vs Manik Chandra Hazra and Others
Calcutta High Court · (1909) 01 CAL CK 0037
High Courts22 Jan 1909Dismissed
Chhakauri Khan Vs Pir Bakhsh Khan and Another
Allahabad High Court · (1909) ILR (All) 279
High Courts22 Jan 1909
Venkatakrishnama Charlu Vs Krishna Rao
Madras High Court · (1909) ILR (Mad) 425 : 4 Ind. Cas. 723
High Courts21 Jan 1909
Kari Chengamna and Another Vs Jatti Kristnamnah and Others and Sannayala Peraya and Another
Madras High Court · 1 Ind. Cas. 219
High Courts21 Jan 1909
Ambalavana Pandara Sannadhi Vs Singaravelu Pillai and Others
Madras High Court · 4 Ind. Cas. 1118(1)