High Courts16 Mar 1909
Nanjappa Goundan Vs Peruma Goundan
Madras High Court · (1909) ILR (Mad) 530 : 4 Ind. Cas. 18
Transfer of Property Act, 1882 — Section 51
JUDGMENT DATABASE
Search 12,06,118 Indian judgments.
12,06,118 judgments in All Courts · page 59,592 of 60,306
High Courts16 Mar 1909
Maunada Mudali and Another Vs Nallayya Goundan and Others
Madras High Court · (1909) ILR (Mad) 527 : 4 Ind. Cas. 870
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts15 Mar 1909
The District Judge of Tinnevelly Vs S. Palaniandy Mudaliar Ist Grade Pleader
Madras High Court · 1 Ind. Cas. 667
High Courts12 Mar 1909
Gobind Prosad Vs Kazi Basir-Ud-Din and Others
Calcutta High Court · (1909) 03 CAL CK 0060
High Courts12 Mar 1909
Surendra Nath Sarkar Vs Kiran Moyi Dasi
Calcutta High Court · (1909) 03 CAL CK 0009
High Courts12 Mar 1909Allowed
Muhammad Mashhud Hasan Khan Vs Muhammad Anwar Husain Khan
Allahabad High Court · 1 Ind. Cas. 403
High Courts12 Mar 1909Dismissed
Hamida Bibi and Anr Vs Ahmad Hussain
Allahabad High Court · 1 Ind. Cas. 779
Transfer of Property Act, 1882 — Section 60
High Courts12 Mar 1909Dismissed
Sayed Zakir Ali Vs Musammat Umatul Habib Begum and Others
Allahabad High Court · 1 Ind. Cas. 347
Limitation Act, 1963 — Section 10
High Courts12 Mar 1909Dismissed
Syed Abdullah Khan Vs Musammat Dhuman
Allahabad High Court · (1909) ILR (All) 333
High Courts12 Mar 1909Allowed
Hamida Bibi and Another Vs Ahmad Husain
Allahabad High Court · (1909) ILR (All) 335
High Courts11 Mar 1909
Bipin Behari Hati Vs Amrita Lal Bhattacharji
Calcutta High Court · 3 Ind. Cas. 685
Bengal Tenancy Act, 1885 — Section 85(3)
High Courts11 Mar 1909
Mathewson Vs Ram Kanai Singh Deb
Calcutta High Court · (1909) ILR (Cal) 675
Chota Nagpur Encumbered Estates Act, 1876 — Section 7Limitation Act, 1963 — Section 22