High Courts07 Feb 1893
Ramapurath Varioth Krishna Variar Vs Iringaloor Taravath Kunji Taravanar
Madras High Court · (1893) 3 MLJ 190
Limitation Act, 1963 — Section 14
JUDGMENT DATABASE
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11,97,992 judgments in All Courts · page 59,600 of 59,900
High Courts06 Feb 1893
Queen-Empress Vs Mukunda Chunder Chatterjee
Calcutta High Court · (1893) ILR (Cal) 654
Bengal Municipal Act, 1932 — Section 337, 338, 344
High Courts03 Feb 1893
The Queen-Empress Vs Gobind Chandra Das and Others
Calcutta High Court · (1893) ILR (Cal) 520
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537
High Courts03 Feb 1893
Baijanath Pandey Vs Gauri Kanta Mandal
Calcutta High Court · (1893) ILR (Cal) 633
Criminal Procedure Code, 1898 (CrPC) — Section 195, 209Penal Code, 1860 (IPC) — Section 211, 448
Privy Council03 Feb 1893
Narindar Bahadur Singh and Another Vs Achal Ram
Privy Council · (1893) 20 IndApp 77
Privy Council03 Feb 1893
Bhai Narindar Bahadur Singh and Another Vs Achal Ram
Privy Council · (1893) 20 ILRPC 649
High Courts03 Feb 1893
Mayen and Another Vs Alston and Others
Madras High Court · (1893) ILR (Mad) 238
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts03 Feb 1893
Raghava Chariar Vs Raghava Chariar, Executor to the Estate of the Vedantha Chariar
Madras High Court · (1910) 20 MLJ 726
Suits Valuation Act, 1887 — Section 11
High Courts01 Feb 1893
Rangaswami Chetti Vs Periasami Mudali by his guardian Chidambara Mudali
Madras High Court · (1894) ILR (Mad) 58 : (1893) 3 MLJ 211
Privy Council30 Jan 1893
Syed Ashgar Reza and Another Vs Syed Medhi Hossein Khan and others
Privy Council · (1893) 20 IndApp 38
High Courts27 Jan 1893
Kheroda Prosad Paul Vs The Chairman of the Howrah Municipality
Calcutta High Court · (1893) ILR (Cal) 448
High Courts26 Jan 1893
Thompson Vs The Calcutta Tramway Company, Limited
Calcutta High Court · (1893) ILR (Cal) 319
High Courts24 Jan 1893
Gopal Row and Another Vs The Bank of Madras
Madras High Court · (1893) 3 MLJ 197
High Courts19 Jan 1893
Dhanput Singh Vs Chatterput Singh
Calcutta High Court · (1893) ILR (Cal) 513
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Jan 1893
Sri Rajah Narayya Appa Row Bahadur Zamindar Garu, by his guardian P. Venkatappiah and the Collector of Godavari, Agent to the Court of Wards. Vs Sri Rajah Venkatadri Appa Row Bahadur Zamindar Garu and Others
Madras High Court · (1893) 3 MLJ 80