High Courts19 Jan 1893
Papamma and N. Appa Rau Vs V. Appa Rau and Others
Madras High Court · (1893) ILR (Mad) 384
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,601 of 59,900
High Courts16 Jan 1893
Pranambal Achee Vs Palaniappa Mudaliar and Another
Madras High Court · (1893) 3 MLJ 222
High Courts11 Jan 1893
Sarangapani Aiyangar and Others Vs The Secretary of State for India in Council
Madras High Court · (1893) 3 MLJ 47
High Courts11 Jan 1893
Uppi Haji Vs Mammavan
Madras High Court · (1893) ILR (Mad) 366
Limitation Act, 1963 — Section 19
High Courts11 Jan 1893
Kottal Uppi Haji Vs Vayoth Randupurayil Mammavan
Madras High Court · (1893) 3 MLJ 191
Limitation Act, 1963 — Section 19
High Courts11 Jan 1893
Sarangapani and Others Vs The Secretary of State for India in Council
Madras High Court · (1893) ILR (Mad) 479
High Courts10 Jan 1893
Unde Rajaha Raja the Honorable Sir Raja Velugoti Srirajagopalakristna Yachendra Bahadur Vs Isanaka Yerrareddi
Madras High Court · (1893) 3 MLJ 131
High Courts09 Jan 1893
Emani Subbiah, alias, Suryanarayana, minor by his mother, Kallery Bapusomadevamma. Vs Emani Jogayya
Madras High Court · (1893) 3 MLJ 46
High Courts05 Jan 1893
Gur Buksh Lall and Others Vs Jawahir Singh and Others
Calcutta High Court · (1893) ILR (Cal) 599
High Courts04 Jan 1893Dismissed
Hawal Pande Vs Sadho Saran and Another
Allahabad High Court · (1897) ILR (All) 98
High Courts23 Dec 1892
Jagannadha Vs Papamma and Others <BR>Buchamma and Papamma Vs Jagannadha
Madras High Court · (1893) ILR (Mad) 400
High Courts23 Dec 1892
Sankaran Narayanan Vs Ananthanarayanayyan and Others
Madras High Court · (1897) ILR (Mad) 375
High Courts23 Dec 1892
Rajah Kamadana Venkata Hanumanta Jagannadha Row, by next friend Rajah Padmanabha Venkata Narasimha Row Vs Rajah Kamadana Lakshmi Papamma Row and Others <BR>Rajah Vellanki Buchamma Row and Rajah Kamadana Lakshmi Papamma Row Vs Rajah Kamadana Venkata Hanumanta Jagannadha Row, by next friend Rajah Padmanabha Venkata Narasimha Row
Madras High Court · (1893) 3 MLJ 193