High Courts05 May 1892
Muttusami and Others Vs Muttukumarasami
Madras High Court · (1893) ILR (Mad) 23
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11,97,783 judgments in All Courts · page 59,602 of 59,890
High Courts04 May 1892
Kondapati Ayyappa Vs Sree Raja Dantaluri Venkatakrishnamarazu, Zamindar Garu, being minor by his mother guardian Sree Raja Dantaluri Rangayya Garu
Madras High Court · (1892) 2 MLJ 219
High Courts03 May 1892
Rhidoy Sundri and Others Vs Haladhar Saha and Another
Calcutta High Court · (1892) ILR (Cal) 593
Bengal Tenancy Act, 1885 — Section 188, 61
High Courts03 May 1892
W.C. Bonerjee and Another Vs Dinobundhu Roy and Others
Calcutta High Court · (1892) ILR (Cal) 774
Bengal Tenancy Act, 1885 — Section 12
High Courts03 May 1892
Bava Ramasami Chetti Vs Venkatasa Tawker and Another
Madras High Court · (1892) 2 MLJ 221
High Courts29 Apr 1892
Naramelli Rama Kurup Vs Valiarampath Parkum Shekkedath Vazhangott Sridevi Amma and Others
Madras High Court · (1892) 2 MLJ 173
High Courts25 Apr 1892
Muthia Chetti alias Ramanathan Chetti Vs Subbayyan and Others
Madras High Court · (1892) 2 MLJ 294
High Courts25 Apr 1892
Ramunni Vs Brahma Dattan
Madras High Court · (1892) ILR (Mad) 366
Transfer of Property Act, 1882 — Section 58, 67, 92, 93
High Courts25 Apr 1892
Krishnan Vs Chadayan Kutti Haji and Others
Madras High Court · (1894) ILR (Mad) 17
Transfer of Property Act, 1882 — Section 86
High Courts25 Apr 1892
Muthuvaduganatha Tevar Vs Periasami alias Oodayana Tevar
Madras High Court · (1892) 2 MLJ 265
High Courts23 Apr 1892
Manasing and Others Vs Amad Kunhi and Another
Madras High Court · (1894) ILR (Mad) 14
Succession Certificate Act, 1889 — Section 4
High Courts20 Apr 1892
Madan Mohan Biswas Vs Queen-Empress
Calcutta High Court · (1892) ILR (Cal) 572
Penal Code, 1860 (IPC) — Section 344, 370, 374
High Courts20 Apr 1892
Queen-Empress Vs Haradhan alias Rakhal Dass Ghosh
Calcutta High Court · (1892) ILR (Cal) 380
Criminal Procedure Code, 1898 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 24, 25, 471
High Courts20 Apr 1892Dismissed
Maharaja Pertap Udai Nath Sahi Deo Vs Perdhan Mokand Singh and others
Calcutta High Court · (1892) 04 CAL CK 0002