High Courts26 Apr 1883
Dig Narain Singh and Another Vs Jumoona Persad Singh and Others
Calcutta High Court · (1884) ILR (Cal) 1
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,609 of 59,770
High Courts20 Apr 1883
Ram Dein Singh and Others Vs Het Narain Singh
Calcutta High Court · (1883) ILR (Cal) 871
High Courts19 Apr 1883
Mahomed Taki Khan alias Peer Bux Khan and Another Vs Najhan
Calcutta High Court · (1883) ILR (Cal) 872
High Courts17 Apr 1883
Nilmony Jourdar Vs Anund Chundra Mundul and Another
Calcutta High Court · (1883) ILR (Cal) 758
High Courts11 Apr 1883
Prem Nath Sanyal and Others Vs Gour Hari Sanyal
Calcutta High Court · (1883) ILR (Cal) 738
High Courts10 Apr 1883
Kali Krishna Tagore Vs Fuzle Ali Chowdhry and Others
Calcutta High Court · (1883) ILR (Cal) 843
High Courts10 Apr 1883
Hurrihur Mookerjee Vs Kashi Nath Dass and Another
Calcutta High Court · (1883) ILR (Cal) 898
Evidence Act, 1872 — Section 92
High Courts09 Apr 1883
Ram Kanie Mandal and Others Vs Gunesh Chunder Sen and Others
Calcutta High Court · 64 Ind. Cas. 550
High Courts09 Apr 1883
Sitanath Koer and Others Vs Land Mortgage Bank of India
Calcutta High Court · (1883) ILR (Cal) 888
High Courts05 Apr 1883
Divendro Nath Sanyal and Others Vs Tarruck Chunder Bhuttacharjee and Others
Calcutta High Court · (1883) ILR (Cal) 831
High Courts05 Apr 1883
Nittyanund Singh and Others Vs Koob Lall Chowdhry
Calcutta High Court · (1883) ILR (Cal) 839
Privy Council04 Apr 1883
Nilmoni Singh Deo; Bhoyharini Debi Vs Umanath Mookerjee and others; Nilmoni Singh
Privy Council · (1885) 10 ILRPC 19
Privy Council04 Apr 1883
Rajah Nilmoni Singh Deo Bahadoor; Bhoyharini Debia Vs Umanath Mookerjee and others; Rajah Nilmoni Singh Deo Bahadoor
Privy Council · (1883) 10 IndApp 80
High Courts30 Mar 1883
Ram Chunder Sao Vs Bunseedhur Naik
Calcutta High Court · (1883) ILR (Cal) 741
Evidence Act, 1872 — Section 83
High Courts30 Mar 1883
Haranund Mozoomdar Vs Prosunno Chunder Biswas and Others
Calcutta High Court · (1883) ILR (Cal) 763
High Courts28 Mar 1883
Atri Bai Vs Arnopoorna Bai
Calcutta High Court · (1883) ILR (Cal) 838
Land Acquisition Act, 1870 — Section 39
High Courts28 Mar 1883
Ishan Chunder Chattopadhya Vs Shama Churn Dutt and Others
Calcutta High Court · (1884) ILR (Cal) 41
High Courts19 Mar 1883
Mohiny Mohun Das Vs Krishno Kishore Dutt and Others
Calcutta High Court · (1883) ILR (Cal) 802
Evidence Act, 1872 — Section 114
High Courts18 Mar 1883
The Oriental Bank Corporation Vs The Baree Tea Company, Limited
Calcutta High Court · (1883) ILR (Cal) 880