JUDGMENT DATABASE
Search 11,95,900 Indian judgments.
11,95,900 judgments in All Courts · page 59,607 of 59,795
High Courts03 Jun 1885
Nobokrista Mukherji Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1885) ILR (Cal) 632
High Courts03 Jun 1885Dismissed
Radhey Lal and Others Vs Mahesh Prasad and Another
Allahabad High Court · (1885) ILR (All) 864
High Courts03 Jun 1885Allowed
Queen-Empress Vs Dan Sahai
Allahabad High Court · (1885) ILR (All) 862
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts02 Jun 1885
Upendra Lal Mukhopadhya Vs The Collector of Rajshahye and Another
Calcutta High Court · (1885) ILR (Cal) 113
High Courts02 Jun 1885
Nittyanund Man Sing Vs Jogendro Bhuputi and Others
Calcutta High Court · (1885) ILR (Cal) 702
High Courts01 Jun 1885
Punchanund Dass Chowdhry Vs Taramoni Chowdhrain, for self and as guardian of her minor sons Parbati Churn Das and Another
Calcutta High Court · (1885) ILR (Cal) 64
High Courts01 Jun 1885
Gurdial Mal Vs Jauhri Mal and Others
Allahabad High Court · (1885) ILR (All) 820
High Courts29 May 1885
Adu Shikdar Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 635
Evidence Act, 1872 — Section 27
High Courts26 May 1885
Rashbehari Mukherji and Another Vs Sakhi Sundari Dasi
Calcutta High Court · (1885) ILR (Cal) 644
High Courts26 May 1885
Queen-Empress Vs Durga Sonar
Calcutta High Court · (1885) ILR (Cal) 580
Criminal Procedure Code, 1898 (CrPC) — Section 337Evidence Act, 1872 — Section 80
High Courts26 May 1885
Manick Chandra Joaddar and Another Vs Kokilmoni Dassia
Calcutta High Court · (1885) ILR (Cal) 792
High Courts22 May 1885
Joydeo Singh Vs Harihar Pershad Singh
Calcutta High Court · (1885) ILR (Cal) 577
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts22 May 1885
Satish Chunder Rai Chowdhuri and Another Vs Thomas and Another
Calcutta High Court · (1885) ILR (Cal) 658
High Courts21 May 1885
Bipro Doss Dey Vs Secretary of State for India in Council
Calcutta High Court · (1885) ILR (Cal) 655
High Courts21 May 1885
Mukta Sundari Dasi and Others Vs Kowsulliah Sundari Dasi and Another
Calcutta High Court · (1885) ILR (Cal) 588
Evidence Act, 1872 — Section 18