High Courts05 Aug 1885
Chowdhry Drup Nath Singh and Others Vs Bunwari Lall
Calcutta High Court · (1885) ILR (Cal) 179
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 59,608 of 59,802
High Courts05 Aug 1885
Narain Pattro Vs Aukhoy Narain Manna and Others
Calcutta High Court · (1885) ILR (Cal) 152
Specific Relief Act, 1877 — Section 21(e), 26, 27(b)
High Courts04 Aug 1885
Sarat Sundari Dabi and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1885) ILR (Cal) 784
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Aug 1885
Hurmutjan Bibi Vs Padma Lochun Das and Others
Calcutta High Court · (1885) ILR (Cal) 33
Land Acquisition Act, 1894 — Section 19, 39, 9
High Courts31 Jul 1885
Bidhumukhi Dabea Chowdhrain and Another Vs Kefyutullah
Calcutta High Court · (1885) ILR (Cal) 93
Transfer of Property Act, 1882 — Section 106
High Courts30 Jul 1885
Bhola Nath Dass and Others Vs Sonamoni Dasi
Calcutta High Court · (1885) ILR (Cal) 273
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts30 Jul 1885
Hurry Charan Bose Vs Subaydar Sheikh
Calcutta High Court · (1885) ILR (Cal) 161
High Courts29 Jul 1885
Narendra Narain Rai Vs Bishun Chundra Das and Others
Calcutta High Court · (1885) ILR (Cal) 182
High Courts29 Jul 1885
Lakhi Narain Pradhan Vs Ram Prosad Janna and Another
Calcutta High Court · (1885) ILR (Cal) 197
High Courts28 Jul 1885
Ram Chandra Shaha and Others Vs Shambhu Nath Nath and Another
Calcutta High Court · (1885) ILR (Cal) 267
Limitation Act, 1963 — Section 19, 20
High Courts25 Jul 1885
Durai alias Pullathachi Durai Vs State of Tamil Nadu
Madras High Court · (1985) LW(Cri) 367
Penal Code, 1860 (IPC) — Section 379
High Courts24 Jul 1885Dismissed
Hanuman Rai Vs Udit Narain Rai and Others
Allahabad High Court · (1885) ILR (All) 917
High Courts23 Jul 1885
Chintamani Naik and Another Vs Bata Krishna Naik and Others
Calcutta High Court · (1885) ILR (Cal) 262
High Courts23 Jul 1885Dismissed
Baldeo Das Vs Gobind Shankar
Allahabad High Court · (1885) ILR (All) 914
High Courts23 Jul 1885Dismissed
Hira and Another Vs Kallu and Others
Allahabad High Court · (1885) ILR (All) 916
High Courts22 Jul 1885
Adhirani Narain Kumari, Raj Rani of Burdwan Vs Raghu Mohapatro
Calcutta High Court · (1885) ILR (Cal) 50
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts21 Jul 1885
Ramruttun Pattuck and Another Vs Chundra Kaminy Debea
Calcutta High Court · (1885) ILR (Cal) 302
Specific Relief Act, 1877 — Section 36, 42
High Courts21 Jul 1885
Laidman Vs Hearsey
Allahabad High Court · (1885) ILR (All) 906
Penal Code, 1860 (IPC) — Section 499
High Courts20 Jul 1885
The Oriental Bank Corporation Vs T.F. Brown and Co. Limited
Calcutta High Court · (1885) ILR (Cal) 265