High Courts20 Mar 1879Allowed
Muhammad Daim Khan Vs The Collector of Moradabad
Allahabad High Court · (1880) ILR (All) 198
JUDGMENT DATABASE
Search 11,94,396 Indian judgments.
11,94,396 judgments in All Courts · page 59,615 of 59,720
High Courts18 Mar 1879
Rampria Debea Vs Gunnes Chunder Hazra
Calcutta High Court · (1880) ILR (Cal) 53
High Courts18 Mar 1879
Fuzludeen Khan Vs Fakir Mahomed Khan
Calcutta High Court · (1880) ILR (Cal) 336
Registration Act, 1877 — Section 48, 50
Privy Council18 Mar 1879
Ramabai Widow of Ramchandra Pant Vs Narayanrao Ramchandra Pant
Privy Council · (1879) 6 IndApp 114
Privy Council18 Mar 1879
Tiru Krishnama Chariar and Others Vs Krishnasawmi Tata Chariar and others
Privy Council · (1879) 6 IndApp 120
High Courts18 Mar 1879Disposed Of
Nikka Mal and Others Vs Sulaiman Sheikh Gardner
Allahabad High Court · (1880) ILR (All) 196
High Courts17 Mar 1879
Akram Ally and Another Vs Bollye Satee and Another
Calcutta High Court · (1879) ILR (Cal) 961
High Courts17 Mar 1879
Nownit Lal and Bunwari Lal Vs Rai Narain Dass
Calcutta High Court · (1879) ILR (Cal) 810
High Courts12 Mar 1879
Greender Chunder Ghose Vs Mackintosh
Calcutta High Court · (1879) ILR (Cal) 897
Limitation Act, 1963 — Section 10
High Courts11 Mar 1879Dismissed
Fazal Muhammad Vs Phul Kuar
Allahabad High Court · (1880) ILR (All) 193
High Courts11 Mar 1879
Ram Narayan Vs Nanak Chand and Another
Allahabad High Court · (1880) ILR (All) 192
High Courts10 Mar 1879
Umbicka Churn Goopta Vs Madhub Ghosal and Others
Calcutta High Court · (1879) ILR (Cal) 870
High Courts03 Mar 1879
The Secretary of State for India in Council Vs Hori Dasi Dabi
Calcutta High Court · (1880) ILR (Cal) 228
High Courts03 Mar 1879Dismissed
Mahtab Kuar and Others Vs Bhawani and Another
Allahabad High Court · (1880) ILR (All) 173
Privy Council01 Mar 1879
Thakoor Hurdeo Bux Vs Thakoor Jowahir Singh
Privy Council · (1879) 6 IndApp 161
High Courts27 Feb 1879
Horro Narain Vs Sboodha Krishto Berah and Others
Calcutta High Court · (1879) ILR (Cal) 890
High Courts26 Feb 1879
The Empress Vs Ketabdi Mundul
Calcutta High Court · (1879) ILR (Cal) 764
Penal Code, 1860 (IPC) — Section 304 7, 304A, 336, 337, 338
High Courts25 Feb 1879
Smith and Others Vs Sreenarain Bagchee
Calcutta High Court · (1879) ILR (Cal) 808
High Courts24 Feb 1879
The Sarawak and Hindustan Banking and Trading Company Limited and Lallah Barroomul Vs The Official Liquidator
Calcutta High Court · (1879) 02 CAL CK 0023