JUDGMENT DATABASE
Search 11,94,396 Indian judgments.
11,94,396 judgments in All Courts · page 59,613 of 59,720
High Courts08 Apr 1879
Nanack Chand and Another Vs Teluckdye Koer and Others
Calcutta High Court · (1880) ILR (Cal) 265
High Courts08 Apr 1879
Bajendro Lall Gossami Vs Shama Churn Lahori and Others
Calcutta High Court · (1880) ILR (Cal) 188
Criminal Procedure Code, 1898 (CrPC) — Section 530
Privy Council08 Apr 1879
Undoy Adittya Deb Vs Jadublal Adittya Deb
Privy Council · (1880) 5 ILRPC 113
High Courts07 Apr 1879Allowed
Empress of India Vs Baldeo Sahai
Allahabad High Court · (1880) ILR (All) 260
High Courts04 Apr 1879
Wahidoonnissa and Others Vs Roy Mohabeer Pershad Sahoo
Calcutta High Court · (1880) ILR (Cal) 128
High Courts03 Apr 1879
The Empress Vs Irad Ally, Accused
Calcutta High Court · (1879) ILR (Cal) 869
Penal Code, 1860 (IPC) — Section 211
High Courts02 Apr 1879
Torit Bhoosun Bonnerjee Vs Taraprosonno Bonnerjee
Calcutta High Court · (1879) ILR (Cal) 756
High Courts01 Apr 1879
Abdool Hakim and Others Vs Doorga Proshad Banerjee
Calcutta High Court · (1880) ILR (Cal) 4
Contract Act, 1872 — Section 23
High Courts01 Apr 1879
Rukhinee Bullubh Vs Brojonath Sircar and Others
Calcutta High Court · (1880) ILR (Cal) 308
High Courts01 Apr 1879
Radha Purshad Singh Vs Paluckdhary Roy and Others
Calcutta High Court · (1880) ILR (Cal) 50
High Courts31 Mar 1879
The Empress Vs Safatulla and Another
Calcutta High Court · (1879) ILR (Cal) 815
Penal Code, 1860 (IPC) — Section 304a
High Courts31 Mar 1879
Brojo Kishore Singh Vs Bharrut Singh Mohaputtur
Calcutta High Court · (1879) ILR (Cal) 963
High Courts31 Mar 1879
Nehora Roy and Others Vs Radha Pershad Singh
Calcutta High Court · (1880) ILR (Cal) 64
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts31 Mar 1879
Gunga Pershad and Another Vs Bilbassee Koonwaree Mothee and Another
Calcutta High Court · (1880) ILR (Cal) 278
High Courts31 Mar 1879Dismissed
Gulab Singh Vs Amar Singh and Another
Allahabad High Court · (1880) ILR (All) 239
High Courts31 Mar 1879
Mumtaz Ali and Others Vs Mangal Khan
Allahabad High Court · (1880) ILR (All) 241