High Courts14 Sept 1881
Prayag Singh Vs Ram Nirunjun Singh
Calcutta High Court · (1882) ILR (Cal) 138
Contract Act, 1872 — Section 21Specific Relief Act, 1877 — Section 18
JUDGMENT DATABASE
Search 11,95,258 Indian judgments.
11,95,258 judgments in All Courts · page 59,621 of 59,763
High Courts13 Sept 1881
Ramchunder Nag and Others Vs Kalikristo Paul
Calcutta High Court · (1882) ILR (Cal) 147
High Courts08 Sept 1881
Mahomed Reza and Others Vs Hubibul Hossein and Others
Calcutta High Court · (1882) ILR (Cal) 192
Court Fees Act, 1870 — Section 7(5), 7(5)a
High Courts06 Sept 1881
Radoinath Shaha, The Empress Vs Radoinath Shaha
Calcutta High Court · (1882) ILR (Cal) 195
Constitution of India, 1950 — Article 227
High Courts05 Sept 1881
Koylash Chunder Bose Vs Anarallah Shaikh and Another
Calcutta High Court · (1882) ILR (Cal) 118
Specific Relief Act, 1877 — Section 31
High Courts03 Sept 1881
In Re: Mahomed Busheerul Hossein and Bibee Munghur and Another
Calcutta High Court · (1882) ILR (Cal) 263
High Courts30 Aug 1881
Rajnarain Bose and Others Vs The Universal Life Assurance Co.
Calcutta High Court · (1881) ILR (Cal) 594
Evidence Act, 1872 — Section 115
High Courts29 Aug 1881
Kristomohiny Dossee Vs Bama Churn Nag Chowdry and Others
Calcutta High Court · (1881) ILR (Cal) 733
High Courts25 Aug 1881
Brohmomoyee and Another Vs Kashi Chunder Sen
Calcutta High Court · (1882) ILR (Cal) 266
High Courts25 Aug 1881
Peary Chowdhrain Vs Protap Chunder Doss
Calcutta High Court · (1882) ILR (Cal) 174
High Courts25 Aug 1881
Gocoolmoni Dossee Vs Koylashbashiny Dossee
Calcutta High Court · (1882) ILR (Cal) 230
High Courts23 Aug 1881
Asmut Ali and Another Vs Ajgur Ali and Others
Calcutta High Court · (1882) ILR (Cal) 110
High Courts22 Aug 1881
Alangamonjori Dabee Vs Sonamoni Dabee
Calcutta High Court · (1882) ILR (Cal) 157
Hindu Wills Act, 1870 — Section 2Succession Act, 1865 — Section 100, 101, 98, 99
High Courts19 Aug 1881
Joynath Roy Vs Lall Bahadour Singh and Others
Calcutta High Court · (1882) ILR (Cal) 126
Civil Procedure Code, 1908 (CPC) — Section 57
High Courts19 Aug 1881
Futteh Ali Vs Gunganath Roy and Others
Calcutta High Court · (1882) ILR (Cal) 114
Civil Procedure Code, 1882 — Section 232, 586Contract Act, 1872 — Section 69, 70
High Courts19 Aug 1881
Lokenath Mullick and Others Vs Odoychurn Mullick and Others
Calcutta High Court · (1881) ILR (Cal) 644
High Courts19 Aug 1881
Lawless Vs The Calcutta Landing and Shipping Co., Ld. <BR> The Calcutta Landing and Shipping Co., Ld. Vs Lawless
Calcutta High Court · (1881) ILR (Cal) 627
Limitation Act, 1963 — Section 17
High Courts16 Aug 1881
Debender Nath Chatterjee and Others Vs Ram Loll Mookerjee
Calcutta High Court · (1882) ILR (Cal) 8
High Courts16 Aug 1881
Koylash Chunder Bhuttacharjee Vs Rajkristo Moitro and Others
Calcutta High Court · (1882) ILR (Cal) 25
Penal Code, 1860 (IPC) — Section 214