High Courts22 Mar 1882
Shurroop Chunder Gooho Vs Ameerrunnissa Khatoon
Calcutta High Court · (1882) ILR (Cal) 703
Civil Procedure Code, 1908 (CPC) — Section 19
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,622 of 59,770
Privy Council21 Mar 1882
Albert Charles Raynor Vs The Mussoorie Bank Limited
Privy Council · (1882) 9 IndApp 70
High Courts20 Mar 1882
Jonmenjoy Mullick Vs Dassmoney Dassee and Another
Calcutta High Court · (1882) ILR (Cal) 700
Privy Council17 Mar 1882
Durga Churn Mirdua Vs Chandi Churn Shashmal
Privy Council · (1883) 9 ILRPC 187
High Courts16 Mar 1882
Nilakant Banerjee Vs Chunder Nath Mullick and Others
Calcutta High Court · (1882) ILR (Cal) 690
High Courts15 Mar 1882
In Re: Petition of Munshi Sheikh and Others and The Empress
Calcutta High Court · (1882) ILR (Cal) 616
Criminal Procedure Code, 1898 (CrPC) — Section 346
High Courts15 Mar 1882
Thakoordass Gossamy Vs Gopeekishen Gossamy
Calcutta High Court · (1882) ILR (Cal) 807
Privy Council15 Mar 1882
Rajah Venkata Kannakamma Row and Others Vs Rajah Rajagopala Appa Row Bahadur, The Court of Wards and others
Privy Council · (1882) 9 IndApp 125
High Courts11 Mar 1882
The Empress Vs Keshub Mohajan and Others and Udit Prasad
Calcutta High Court · (1882) ILR (Cal) 985
Criminal Procedure Code, 1898 (CrPC) — Section 70
High Courts11 Mar 1882
Kishori Lal Roy Vs Sharut Chunder Mozumdar
Calcutta High Court · (1882) ILR (Cal) 593
Civil Procedure Code, 1882 — Section 10, 8, 9Court Fees Act, 1870 — Section 17
High Courts11 Mar 1882
Kalidhun Chuttapadhya and Another Vs Shiba Nath Chuttapadhya
Calcutta High Court · (1882) ILR (Cal) 483
Civil Procedure Code, 1908 (CPC) — Section 15Specific Relief Act, 1877 — Section 42
High Courts11 Mar 1882
Dataram Roy Vs Narain Chunder Chuckerbutty
Calcutta High Court · (1882) ILR (Cal) 597
Registration Act, 1877 — Section 50Transfer of Property Act, 1882 — Section 54
High Courts10 Mar 1882
Ram Sahye Bhugut Vs Ram Soonder Roy and Others
Calcutta High Court · (1882) ILR (Cal) 919
High Courts10 Mar 1882
In Re: Petition of Ameruddin, and Ameruddin
Calcutta High Court · (1882) ILR (Cal) 481
High Courts10 Mar 1882
The Land Mortgage Bank of India Vs Jassoda Kooer
Calcutta High Court · (1882) ILR (Cal) 916
Privy Council10 Mar 1882
Bakranath Singh; The Secretary of State For India In Council Vs Nilmoni Singh Deo
Privy Council · (1883) 9 ILRPC 260
Privy Council10 Mar 1882
Rajah Nilmoni Singh Vs Bakranath Singh and Secretary of State For India
Privy Council · (1882) 9 IndApp 104
High Courts08 Mar 1882
Kaminy Mohun Somoddar Vs Gopal and Another
Calcutta High Court · (1882) ILR (Cal) 479