High Courts20 Feb 1882
Cally Nath Naugh Chowdhry Vs Chunder Nath Naugh Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 378
Hindu Wills Act, 1870 — Section 2, 3Succession Act, 1865 — Section 331
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,624 of 59,770
High Courts17 Feb 1882
Tara Prashad Coondoo and Another Vs Ghunshyam Singh
Calcutta High Court · (1882) ILR (Cal) 466
High Courts17 Feb 1882
Pran Nath Surma Jowardar Vs Surrut Chundra Bhuttacharjee
Calcutta High Court · (1882) ILR (Cal) 460
High Courts16 Feb 1882
Kristocomul Mitter Vs Suresh Chunder Deb
Calcutta High Court · (1882) ILR (Cal) 556
High Courts15 Feb 1882
Protap Chunder Dass Vs Arathoon
Calcutta High Court · (1882) ILR (Cal) 455
Contract Act, 1872 — Section 28
High Courts14 Feb 1882
Luchmee Chund and Another Vs The Bengal Coal Company
Calcutta High Court · (1882) ILR (Cal) 317
Companies Act, 1956 — Section 34
High Courts10 Feb 1882
Giridhari Singh Vs Maharaja Luchmessur Singh Bahadur
Calcutta High Court · 2 Ind. Cas. 646
High Courts10 Feb 1882
Muttyjan and Others Vs Ahmed Ally and Others
Calcutta High Court · (1882) ILR (Cal) 370
High Courts09 Feb 1882
In Re: Bhagabuti Churn Bhuttacharjee Chowdhry and Bhagabuti Churn Bhuttacharjee Chowdhry
Calcutta High Court · (1882) ILR (Cal) 367
High Courts07 Feb 1882
In Re: Sreenath Kur. and The Empress
Calcutta High Court · (1882) ILR (Cal) 450
Criminal Procedure Code, 1898 (CrPC) — Section 445, 446Penal Code, 1860 (IPC) — Section 167, 466, 471
High Courts06 Feb 1882
Nijabutoolla and Others Vs Wazir Ali
Calcutta High Court · (1882) ILR (Cal) 910
Limitation Act, 1963 — Section 5, 6
High Courts06 Feb 1882
Tariny Kanth Lahiry Chowdry Vs Chowdrani
Calcutta High Court · (1882) ILR (Cal) 546
High Courts04 Feb 1882
Mahomed Mobaruck and Others Vs Joytara Dassee and Others
Calcutta High Court · (1882) ILR (Cal) 976
High Courts01 Feb 1882
Brojo Nath Mookhopadhya Vs Bepin Behari Bundopadhya
Calcutta High Court · (1882) ILR (Cal) 357
High Courts01 Feb 1882
Chunder Coomar Mookerjee and Others Vs Shama Churn Dey and Another <BR> Chunder Coomar Mookerjee and Others Vs Koylash Chunder Sett and Others
Calcutta High Court · (1882) ILR (Cal) 677
High Courts01 Feb 1882
Umesh Chunder Roy Vs Raj Bullubh Sen and Others
Calcutta High Court · (1882) ILR (Cal) 279