High Courts09 Dec 1878
Kirtee Chunder Mitter Vs Struthers and Another
Calcutta High Court · (1879) ILR (Cal) 336
Contract Act, 1872 — Section 44
JUDGMENT DATABASE
Search 11,94,572 Indian judgments.
11,94,572 judgments in All Courts · page 59,628 of 59,729
High Courts09 Dec 1878Disposed Of
Imtiaz Begam Vs Jiwan Bakhsh
Allahabad High Court · (1880) ILR (All) 93
Privy Council06 Dec 1878
Lalla Chabeel Chand and Others Vs Doolar Chand Sahoo and others
Privy Council · (1878) 6 IndApp 47
High Courts05 Dec 1878
Dorab Ally Khan Vs Abdool Azeez and Another
Calcutta High Court · (1879) ILR (Cal) 229
High Courts04 Dec 1878
Mumtaz Hossein Vs Brij Mohun Thakoor and Others
Calcutta High Court · (1879) ILR (Cal) 888
Privy Council03 Dec 1878
Rameshur Pershad Narain Singh Vs Koonj Behari Pattuk and another
Privy Council · (1878) 6 IndApp 33
Privy Council03 Dec 1878
Ramessur Persad Narain Sing Vs Koonj Behary Pattuk and another
Privy Council · (1879) 4 ILRPC 634
High Courts02 Dec 1878
Rajnarain Singh Vs Heeralal and Others
Calcutta High Court · (1880) ILR (Cal) 142
High Courts02 Dec 1878
Nundo Coomar Roy Vs Goluck Chunder Masanta and Others
Calcutta High Court · (1879) ILR (Cal) 699
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts02 Dec 1878
The Empress Vs Nipcha and Another
Calcutta High Court · (1879) ILR (Cal) 712
Criminal Procedure Code, 1898 (CrPC) — Section 450
High Courts29 Nov 1878
Nazir Khan Vs Proladh Dutta and Others
Calcutta High Court · (1879) ILR (Cal) 660
High Courts28 Nov 1878
In Re: the matter of the Petition of Mackenzie
Calcutta High Court · (1879) ILR (Cal) 378
High Courts28 Nov 1878
Murli Dhar Vs Parsotam Das and Another
Allahabad High Court · (1880) ILR (All) 91
Privy Council23 Nov 1878
Chunno Lall and Others Vs Chotay Lall
Privy Council · (1879) 4 ILRPC 745 : (1878) 6 IndApp 15
High Courts22 Nov 1878
Alukmonee Dabee Vs Banee Madhub Chuckerbutty and Another
Calcutta High Court · (1879) ILR (Cal) 677
High Courts22 Nov 1878
Monmohini Dassi Vs Eshan Chunder Roy and Others
Calcutta High Court · (1879) ILR (Cal) 683
High Courts22 Nov 1878
Hurrodurga Chowdhrain Vs Sharrat Soondery Dabea
Calcutta High Court · (1879) ILR (Cal) 674
Privy Council22 Nov 1878
Ahmad Raza Khan and Others Vs Zain-Ul-Abdin Khan
Privy Council · (1880) 2 ILRPC 67