High Courts12 Jan 1882
Obhoy Gobind Chowdhry Vs Hurychurn Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 277
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,626 of 59,770
High Courts12 Jan 1882
Saroda Prosad Gangooly and Another Vs Prosunno Coomar Sandial and Others
Calcutta High Court · (1882) ILR (Cal) 290
Privy Council12 Jan 1882
Chooramun Singh Vs Shaik Mahomed Ali, Bebee Jeean (His Wife) and Ahmed Kabir (His Son)
Privy Council · (1882) 9 IndApp 21
High Courts11 Jan 1882
Gopal Sahoo Vs Gunga Pershad Sahoo and Others
Calcutta High Court · (1882) ILR (Cal) 530
High Courts06 Jan 1882
Joogulkishore Vs Jotendro Mohun Tagore
Calcutta High Court · (1882) ILR (Cal) 210
High Courts05 Jan 1882
Naik Pauree and Another Vs Gujadhur Pauree and Another
Calcutta High Court · (1882) ILR (Cal) 528
High Courts22 Dec 1881
Umbica Prosad Tewary and Others Vs Ram Sahay Lall and Others
Calcutta High Court · (1882) ILR (Cal) 898
High Courts22 Dec 1881
Pursut Koer and Another Vs Palut Roy and Others
Calcutta High Court · (1882) ILR (Cal) 442
Limitation Act, 1963 — Article 141
High Courts21 Dec 1881
Chunder Kant Sandel Vs Rajmonee Dabee
Calcutta High Court · (1882) ILR (Cal) 440
High Courts15 Dec 1881
Buddree Doss and Another Vs Hoare, Miller and Co.
Calcutta High Court · (1882) ILR (Cal) 170
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts14 Dec 1881
In Re: Samiruddin and The Empress
Calcutta High Court · (1882) ILR (Cal) 211
Penal Code, 1860 (IPC) — Section 300, 326
High Courts14 Dec 1881
The Empress Vs Soddanund Mahanty and Others
Calcutta High Court · (1882) ILR (Cal) 259
Stamp Act, 1879 — Section 61Stamp Act, 1899 — Section 35
High Courts14 Dec 1881
The Empress Vs Kola Lalang and Another
Calcutta High Court · (1882) ILR (Cal) 214
Bengal Excise Act, 1909 — Section 61
High Courts09 Dec 1881
Boshoon Lall Sookul Vs Chunder Doss and Others
Calcutta High Court · (1882) ILR (Cal) 251
High Courts09 Dec 1881
Jadoomony Dabee and Others Vs Hafez Mahomed Ali Khan
Calcutta High Court · (1882) ILR (Cal) 295
High Courts08 Dec 1881
Sumbhudin Pattuck Vs Lutful Huq
Calcutta High Court · (1882) ILR (Cal) 248
Limitation Act, 1963 — Section 15
High Courts08 Dec 1881
Ratan Krishen Poddar Vs Raghoo Nath Shaha and Others
Calcutta High Court · (1882) ILR (Cal) 287
High Courts08 Dec 1881
Gisborne and Co. Vs Subal Bowri
Calcutta High Court · (1882) ILR (Cal) 284
Contract Act, 1872 — Section 74
High Courts07 Dec 1881
In Re: Giridhari Mondul and Another, Giridhari Mondul
Calcutta High Court · (1882) ILR (Cal) 435
Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 211
Privy Council22 Nov 1881
Lalli Begum and Others Vs Mahammad Azmat Ali Khan
Privy Council · (1882) 8 ILRPC 422