High Courts05 Feb 1890
Iswari Pershad Narain Sahi, Lunatic represented by his mother, guardian and next friend Bhupeswar Koer Vs Crowdy and Others
Calcutta High Court · (1890) ILR (Cal) 470
Bengal Tenancy Act, 1885 — Section 5
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,651 of 59,900
High Courts05 Feb 1890
Makhan Lall Datta Vs Goribullah Sardar
Calcutta High Court · (1890) ILR (Cal) 542
Privy Council05 Feb 1890
Khagendra Narain Chowdhry and Others Vs Matangini Debi and another
Privy Council · (1890) 17 ILRPC 815 : (1890) 17 IndApp 62
High Courts04 Feb 1890
Mohceb Ali alias Dummur and Another Vs Ameer Rai and Others
Calcutta High Court · (1890) ILR (Cal) 539
Bengal Tenancy Act, 1885 — Section 158, 188
High Courts03 Feb 1890
Nilmoni Chuckerbutti and Others Vs Bykant Nath Bera
Calcutta High Court · (1890) ILR (Cal) 467
High Courts31 Jan 1890
Hurri Churn Mozoomdar Vs Ahsanulla Khan Bahadoor
Calcutta High Court · (1890) ILR (Cal) 474
High Courts31 Jan 1890
Lutf Ali Khan Vs Asgur Reza and Another
Calcutta High Court · (1890) ILR (Cal) 455
High Courts28 Jan 1890
The Queen-Empress Vs Bibhuti Bhusan Bit
Calcutta High Court · (1890) ILR (Cal) 485
Penal Code, 1860 (IPC) — Section 326
High Courts21 Jan 1890
Vythilinga Muppanar Vs Seethalakshmi Ammal
Madras High Court · (1896) 6 MLJ 44
High Courts17 Jan 1890
Okhoy Coomar Bonnerjee Vs Koylosh Chundor Ghosai and Others
Calcutta High Court · (1890) ILR (Cal) 388
Presidency Small Cause Courts Act, 1882 — Section 18
High Courts15 Jan 1890
Gubboy Vs Avetoom
Calcutta High Court · (1890) ILR (Cal) 450
Contract Act, 1872 — Section 230
High Courts08 Jan 1890
Bhubun Mohun Biswas Vs Beni Madhub Chuckerbutty
Calcutta High Court · (1890) ILR (Cal) 393
Bengal Tenancy Act, 1885 — Section 116, 180
High Courts07 Jan 1890
Subbayya Jetty and Subba Jetty Vs Thamothara Kristna Jetty
Madras High Court · (1896) 6 MLJ 101
High Courts06 Jan 1890
Prem Sook and Another Vs Dhurum Chand and Another
Calcutta High Court · (1890) ILR (Cal) 321
High Courts20 Dec 1889
Durga Sunduri Dasi and Durga Sunduri Debi Vs Rakhal Das Addy, Executor to the Estate of the late Gobind Chunder Addy
Calcutta High Court · (1890) ILR (Cal) 459
High Courts20 Dec 1889
Khadijah Khanum Vs Abdool Kurreem Shemji
Calcutta High Court · (1890) ILR (Cal) 344
Evidence Act, 1872 — Section 155(3)
High Courts19 Dec 1889
Manik Chand Golecha Vs Jagat Settani Pran Kumari Bibi and Others
Calcutta High Court · (1890) ILR (Cal) 518