High Courts20 Dec 1887
Queen-Empress Vs Imam Ali and Another
Allahabad High Court · (1888) ILR (All) 150
JUDGMENT DATABASE
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11,97,628 judgments in All Courts · page 59,653 of 59,882
High Courts19 Dec 1887Dismissed
Queen-Empress Vs Pohp Singh and Another
Allahabad High Court · (1888) ILR (All) 174
Privy Council17 Dec 1887
Shankar Baksh Vs Daya Shankar and others
Privy Council · (1888) 15 ILRPC 422
Privy Council17 Dec 1887
Thakur Shankar Baksh Vs Dya Shankar and others
Privy Council · (1887) 15 IndApp 66
High Courts16 Dec 1887
Bhagwant Kuar and Others Vs Har Narain Singh
Allahabad High Court · (1888) ILR (All) 137
High Courts14 Dec 1887
Sudduruddin Ahmed and Others Vs Bani Madhub Roy Chowdhry and Others
Calcutta High Court · (1888) ILR (Cal) 145
Civil Procedure Code, 1908 (CPC) — Section 43
Privy Council14 Dec 1887
Ganga Pershad Vs Musammat Thakro and others
Privy Council · (1888) 10 ILRPC 197 : (1887) 15 IndApp 29
High Courts10 Dec 1887
Romoni Kant Roy and Others Vs Jianutullah Sirdar and Pir Buksh Mondul
Calcutta High Court · (1888) ILR (Cal) 233
Evidence Act, 1872 — Section 13
High Courts09 Dec 1887
Prasanna Kumar Banerjee for Self and as Executor to The Estate of the Late Hem Chunder Banerjee Vs Srinath Dass and Others
Calcutta High Court · (1888) ILR (Cal) 231
Bengal Tenancy Act, 1885 — Section 153
High Courts08 Dec 1887
Baboo Raghubardyal represented by Bunsi Lal Vs Saligram Singh and Another
Calcutta High Court · (1888) ILR (Cal) 224
High Courts07 Dec 1887
Sirdhar Roy Vs Rameswar Sing
Calcutta High Court · (1888) ILR (Cal) 166
Bengal Tenancy Act, 1885 — Section 61
High Courts07 Dec 1887
Brojo Gopal Sarkar Vs Busirunnissa Bibi and Another
Calcutta High Court · (1888) ILR (Cal) 179
Privy Council07 Dec 1887
Kali Pershad and Others Vs Anand Roy and others
Privy Council · (1888) 15 ILRPC 471
Privy Council07 Dec 1887
Tekait Kali Pershad Singh and Another Vs Anund Roy and others
Privy Council · (1887) 15 IndApp 18
High Courts06 Dec 1887
Amritomoye Dasia Vs Bhogiruth Chundra alias Jogessur Shadhoo
Calcutta High Court · (1888) ILR (Cal) 164
High Courts06 Dec 1887
Uma Churn Mandal Vs Bijari Bewah
Calcutta High Court · (1888) ILR (Cal) 174
Provincial Small Cause Courts Act, 1887 — Section 7
High Courts06 Dec 1887
Rutnessur Sein and Others Vs Jusoda and Another
Calcutta High Court · (1887) 12 CAL CK 0002
High Courts05 Dec 1887
Pearisundari Dassee Vs Hari Charan Mozumdar Chowdhry
Calcutta High Court · (1888) ILR (Cal) 211
High Courts05 Dec 1887Dismissed
Sant Lal and Another Vs Bansidhar
Allahabad High Court · (1888) ILR (All) 133