High Courts19 Dec 1896
Jogendra Nath Mukerjee, and four others Vs Queen Empress
Calcutta High Court · (1896) 12 CAL CK 0004
JUDGMENT DATABASE
Search 12,00,747 Indian judgments.
12,00,747 judgments in All Courts · page 59,660 of 60,038
High Courts19 Dec 1896Dismissed
Akbar Yar Khan and Another Vs Phul Chand
Allahabad High Court · (1897) ILR (All) 211
High Courts18 Dec 1896Disposed Of
Sheo Sahai Vs Kashi Prasad
Allahabad High Court · (1897) ILR (All) 186
Transfer of Property Act, 1882 — Section 88
High Courts18 Dec 1896Dismissed
Chiddo Vs Piari Lal and Another
Allahabad High Court · (1897) ILR (All) 188
High Courts18 Dec 1896Dismissed
Nakchedi Ram Vs Ram Charitar Rai and Others
Allahabad High Court · (1897) ILR (All) 191
High Courts17 Dec 1896Dismissed
Ram Lal and Others Vs Tulsa Kaur and Others
Allahabad High Court · (1897) ILR (All) 180
Transfer of Property Act, 1882 — Section 93
High Courts17 Dec 1896Disposed Of
Gaya Prasad and Another Vs Indo Mati
Allahabad High Court · (1897) ILR (All) 142
High Courts17 Dec 1896
Queen-Empress Vs VirappaChetti
Madras High Court · (1897) ILR (Mad) 433
Penal Code, 1860 (IPC) — Section 268, 283
High Courts16 Dec 1896Allowed
Nabin Chunder Sarma Vs The Deputy Commissioner of Sylhet
Calcutta High Court · (1896) 12 CAL CK 0028
High Courts16 Dec 1896Disposed Of
Bashir-Ud-Din Vs Jhori Singh
Allahabad High Court · (1897) ILR (All) 140
High Courts16 Dec 1896Allowed
Lachmi Narain and Others Vs Amlok Ram and Another
Allahabad High Court · (1897) ILR (All) 174
Transfer of Property Act, 1882 — Section 88
High Courts16 Dec 1896
Panchena Manchu Nayar and Others Vs Gadinhare Kumaranchath Padmanabhan Nayar
Madras High Court · (1897) ILR (Mad) 68
Companies Act, 1956 — Section 4
High Courts16 Dec 1896
Manchu Nayar and Others Vs Padmanabhan Nayar
Madras High Court · (1897) 7 MLJ 26
Companies Act, 1956 — Section 4
High Courts15 Dec 1896Dismissed
Mussett Shakoti Vs Maharajah Bahadur Sir Jotindra Mohon Tagore
Calcutta High Court · (1896) 12 CAL CK 0026
High Courts12 Dec 1896Disposed Off
Bhagwati Prasad Vs Jamna Prasad
Allahabad High Court · (1897) ILR (All) 136
High Courts12 Dec 1896
Birju Singh Vs Ram Saran Singh and Others
Allahabad High Court · (1897) ILR (All) 172
High Courts11 Dec 1896
Rajah Pudmanund Singh Vs Chundi Dat Jha and others
Calcutta High Court · (1896) 12 CAL CK 0027
High Courts11 Dec 1896
Karim Chowkidar and others Vs Sunder Bewa and another
Calcutta High Court · (1896) 12 CAL CK 0024
High Courts11 Dec 1896
Kalihur Ghose and Others Vs Umae Patwari and Others
Calcutta High Court · (1897) ILR (Cal) 241
Bengal Tenancy Act, 1885 — Section 16