JUDGMENT DATABASE
Search 12,00,515 Indian judgments.
12,00,515 judgments in All Courts · page 59,658 of 60,026
Esoof Hasshim Dooply and Another Vs Fatima Bibi alias Mah Poh and Others
Calcutta High Court · (1897) ILR (Cal) 30
Kaliyanaramayyar Vs Mustak Shah Saheb
Madras High Court · (1896) ILR (Mad) 395
Queen-Empress Vs Virasami
Madras High Court · (1896) ILR (Mad) 375
Sreemutty Rani Kumari Bibi and others Vs Rajah Sri Nath Roy and others
Calcutta High Court · (1896) 07 CAL CK 0026
Bungshidhar Haldar Vs Kedar Nath Mondal and others
Calcutta High Court · (1896) 07 CAL CK 0025
Kali Krishna Chatterjee and Others Vs Annoda Prosad Chatterjee
Calcutta High Court · (1897) ILR (Cal) 95
Lal Mamud Mandal and others Vs Arbullah Sheikh and others
Calcutta High Court · (1896) 07 CAL CK 0004
Basi Poddar Vs Ram Krishna Poddar and others and Hari Mohan Poddar and others
Calcutta High Court · (1896) 07 CAL CK 0003
Mathura Das and Another Vs Raja Narindar Bahadur Pal and others
Privy Council · (1897) 19 ILRPC 39 : (1896) 23 IndApp 138
Koilash Mondol and another Vs Nabadwip Chandra Kar and others
Calcutta High Court · (1896) 07 CAL CK 0006
Queen-Empress Vs Ram Sundar and Another
Allahabad High Court · (1897) ILR (All) 109
Rangayya Appa Rau Vs Narasimha Appa Rau
Madras High Court · (1896) ILR (Mad) 416
Udayana Pillai Vs Senthivelu Pillai and Another
Madras High Court · (1896) ILR (Mad) 411
Har Prasad and Others Vs Bhikham Singh and Another
Allahabad High Court · (1897) ILR (All) 35
G. W. A. Lloyd Vs A. B. L. Webb and Another
Calcutta High Court · (1897) ILR (Cal) 44
Bheka Singh Vs Nakchhed Singh and Another
Calcutta High Court · (1897) ILR (Cal) 41
Raghubir Ojha and Others Vs Soman Gope
Calcutta High Court · (1897) ILR (Cal) 160
Miller (Assignee of The Estate of Ram Kishen) Vs Babu Madho Das
Privy Council · (1897) 19 ILRPC 76 : (1896) 23 IndApp 106
Muhammad Ikram-Ud-Din Vs Mussammat Najiban
Privy Council · (1896) 23 IndApp 167