High Courts13 Apr 1881
Chundernath Nundi Vs Hur Narain Deb
Calcutta High Court · (1881) ILR (Cal) 153
Civil Procedure Code, 1908 (CPC) — Section 11
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,764 of 59,900
High Courts13 Apr 1881
The Empress Vs Kassim Khan <BR> The Empress Vs Mussamut Dahia and Another
Calcutta High Court · (1881) ILR (Cal) 121
Criminal Procedure Code, 1898 (CrPC) — Section 119Penal Code, 1860 (IPC) — Section 191
High Courts13 Apr 1881
Budree Narain Singh and Another Vs Khodabux
Calcutta High Court · (1881) ILR (Cal) 137
Limitation Act, 1877 — Section 7
High Courts13 Apr 1881
Mahomed Hossein Vs Kokil Singh and Others
Calcutta High Court · (1881) ILR (Cal) 91
Limitation Act, 1963 — Article 165
High Courts13 Apr 1881
Attermoney Dossee Vs Hurry Doss Dutt
Calcutta High Court · (1881) ILR (Cal) 74
Limitation Act, 1963 — Article 122
High Courts13 Apr 1881
Koylash Chunder Ghose and Others Vs Sonatun Chung Barooie and Others
Calcutta High Court · (1881) ILR (Cal) 132
Limitation Act, 1963 — Section 26
High Courts12 Apr 1881
Shah Ahmed Sujad and Another Vs Taree Rai and Others
Calcutta High Court · (1881) ILR (Cal) 343
Civil Procedure Code, 1908 (CPC) — Section 53Specific Relief Act, 1877 — Section 42
High Courts07 Apr 1881
Gyan Chuader Sen and Another Vs Durga Churn Sen
Calcutta High Court · (1881) ILR (Cal) 318
High Courts07 Apr 1881
Roghoonath Mundul and Another Vs Juggut Bundhoo Bose
Calcutta High Court · (1881) ILR (Cal) 214
High Courts06 Apr 1881
Gyan Chunder Roy and Others Vs Protap Chunder Dass
Calcutta High Court · (1881) ILR (Cal) 208
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147, 468, 470, 471Penal Code, 1860 (IPC) — Section 211
High Courts05 Apr 1881
Kritartha Moyi Dossee Vs Obhoy Churn Nundi and Others
Calcutta High Court · (1881) ILR (Cal) 284
Limitation Act, 1963 — Section 14, 22
High Courts05 Apr 1881
Ramkishen Singh and Others Vs Dulichand
Calcutta High Court · (1881) ILR (Cal) 648
Privy Council05 Apr 1881
Dooli Chand Vs Ram Kishen Singh and others
Privy Council · (1881) 8 IndApp 93
High Courts02 Apr 1881
Gureebullah Sirkar Vs Mohun Lall Shaha and Others
Calcutta High Court · (1881) ILR (Cal) 127
Rent Law of Bengal, L.P. Act, 1869 — Section 58
High Courts02 Apr 1881
In Re: Juggodishari Dabi
Calcutta High Court · (1881) ILR (Cal) 84
Succession Act, 1865 — Section 256
High Courts02 Apr 1881
The Empress Vs Chandra Nath Sirkar and Others
Calcutta High Court · (1881) ILR (Cal) 65
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 148
High Courts31 Mar 1881
Jhumuk Noniah Vs Shadashib Roy
Calcutta High Court · (1881) ILR (Cal) 26
Penal Code, 1860 (IPC) — Section 147
High Courts30 Mar 1881
Nusir Mistri Vs Najibulla Mulla
Calcutta High Court · (1881) ILR (Cal) 196
Registration Act, 1877 — Section 21
High Courts29 Mar 1881
Faiz Ali and Others Vs Koromdi
Calcutta High Court · (1881) ILR (Cal) 28
Criminal Procedure Code, 1898 (CrPC) — Section 217, 218