High Courts21 Jan 1903
Srinivasa Ramanujachariar Vs Subbachariar by his Next Friend, Srinivasachariar and Another
Madras High Court · (1903) 13 MLJ 267
Limitation Act, 1963 — Article 120
JUDGMENT DATABASE
Search 12,05,848 Indian judgments.
12,05,848 judgments in All Courts · page 59,766 of 60,293
High Courts21 Jan 1903Dismissed
Amirtham Vs Alwar Manikkam and Others
Madras High Court · (1903) 01 MAD CK 0005
High Courts21 Jan 1903Allowed
Chinna Narayudu Vs Harischendana Deo
Madras High Court · (1903) 01 MAD CK 0002
High Courts21 Jan 1903
Pandu Prabhu Vs Juje Lobo
Madras High Court · (1903) 01 MAD CK 0001
Transfer of Property Act, 1882 — Section 86, 87
High Courts20 Jan 1903Dismissed
Tullaram Vs The Corporation of Calcutta
Calcutta High Court · (1903) 01 CAL CK 0026
High Courts20 Jan 1903
Sabapathy Patter and Another Vs Murukhan and Others
Madras High Court · (1903) 13 MLJ 266
High Courts19 Jan 1903Dismissed
Ananda Das and Others Vs Rutnakar Panda and Others
Calcutta High Court · (1903) 01 CAL CK 0018
High Courts19 Jan 1903
Shariat Mondul Vs Surja Kant Acharja Bahadur
Calcutta High Court · (1903) 01 CAL CK 0011
High Courts19 Jan 1903
Jogini Mohan Chatterji Vs Bhoot Nath Ghosal
Calcutta High Court · (1904) ILR (Cal) 146
Evidence Act, 1872 — Section 115
High Courts15 Jan 1903Dismissed
Mothur Chandra Majumdar and others Vs Tara Sunkar Ghose and another
Calcutta High Court · (1903) 01 CAL CK 0024
High Courts15 Jan 1903
Jehangir Rustomji Divecha Vs Bai Kukibai and Others
Bombay High Court · (1904) ILR (Bom) 182
Succession Act, 1865 — Section 3
High Courts15 Jan 1903
Sitaram Apaji Kode Vs Shridhar Anant Prabhu and Others
Bombay High Court · (1904) ILR (Bom) 189
Contract Act, 1872 — Section 38
High Courts14 Jan 1903Dismissed
Syed Hossein Ali Vs Abdur Rahim and Others
Calcutta High Court · (1903) 01 CAL CK 0005
High Courts13 Jan 1903
Balaji Narayan Gokhale Vs Nana Bin Babaji Ghatge and Others
Bombay High Court · (1904) ILR (Bom) 186
High Courts12 Jan 1903
Benodini Dassi and others Vs Peary Mohan Haldar and others
Calcutta High Court · (1903) 01 CAL CK 0014
High Courts09 Jan 1903Dismissed
Bhul Chand Patro Vs Palun Bas
Calcutta High Court · (1903) 01 CAL CK 0001
High Courts09 Jan 1903
Chintaman Nilkant and Another Vs Gangabai and Others
Bombay High Court · (1904) ILR (Bom) 184