JUDGMENT DATABASE
Search 11,95,900 Indian judgments.
11,95,900 judgments in All Courts · page 59,783 of 59,795
High Courts03 Jul 1868Disposed Off
Jumarat Mandal and Manohara Dasi Vs Nilkant Sircar
Calcutta High Court · (1868) 07 CAL CK 0010
High Courts02 Jul 1868
Surendra Nath Roy Vs Hiramani Barmani
Calcutta High Court · (1868) 07 CAL CK 0031
High Courts01 Jul 1868Dismissed
In Re: Tietkins, an Insolvent
Calcutta High Court · (1868) 07 CAL CK 0015
High Courts29 Jun 1868
Fatima Khatun and Another Vs Mohammed Jan Chowdry and Others
Calcutta High Court · (1868) 06 CAL CK 0017
High Courts27 Jun 1868
Gaur Mohan Das Vs Ramrup Mazoomdar
Calcutta High Court · (1868) 06 CAL CK 0027
High Courts27 Jun 1868
Elam Paramanick Vs Sojaitullah Sheikh
Calcutta High Court · (1868) 06 CAL CK 0005
High Courts26 Jun 1868
Chowdhari Nilkanth Prasad Singh Vs Dignarayan Singh
Calcutta High Court · (1868) 06 CAL CK 0026
High Courts26 Jun 1868Dismissed
Sheikh Parabdi Sahani Vs Sheikh Mohamed Hossein
Calcutta High Court · (1868) 06 CAL CK 0006
High Courts24 Jun 1868
Tarasundari Burmoni Vs Behari Lal Roy
Calcutta High Court · (1868) 06 CAL CK 0020
High Courts24 Jun 1868
Mozaffur Ally Vs Girish Chandra Das
Calcutta High Court · (1868) 06 CAL CK 0004