High Courts15 Dec 1868
Muktakeshi Debi Chowdhrain Vs Sajed Sheikh and Another
Calcutta High Court · (1868) 12 CAL CK 0012
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 59,784 of 59,802
High Courts14 Dec 1868
Ekowri Sing and Others Vs Hiralal Seal and Others
Calcutta High Court · (1868) 12 CAL CK 0007
High Courts12 Dec 1868
Tara Chand Ghose Vs Anand Chandra Chowdhry
Calcutta High Court · (1868) 12 CAL CK 0010
High Courts11 Dec 1868
Tara Chand Shaha Vs Harish Chandra Chuckerbutty
Calcutta High Court · (1868) 12 CAL CK 0003
High Courts09 Dec 1868
Tulsi Sahu and Others Vs Mahadeo Das and Another
Calcutta High Court · (1868) 12 CAL CK 0006
High Courts08 Dec 1868
Sarat Chandra Roy Kanungo Vs The Collector of Chittagong
Calcutta High Court · (1868) 12 CAL CK 0002
High Courts04 Dec 1868
Pran Bandhu Sircar Vs Sarbasundari Debi and Others
Calcutta High Court · (1868) 12 CAL CK 0011
High Courts03 Dec 1868
Sridhar Nandi Vs Braja Nath Kundu Chowdry and Others
Calcutta High Court · (1868) 12 CAL CK 0005
High Courts02 Dec 1868Dismissed
Umatara Debi Vs Krishnakamini Dasi and Others
Calcutta High Court · (1868) 12 CAL CK 0015
High Courts01 Dec 1868Dismissed
Radha Gobinda Shaha Vs Sheikh Tawku Jamadar
Calcutta High Court · (1868) 12 CAL CK 0016
High Courts28 Nov 1868
Rajchandra Bose Vs Dharmachandra Bose
Calcutta High Court · (1868) 11 CAL CK 0012
High Courts26 Nov 1868
Ramkumar Mandal and Others Vs Brajahari Mridha
Calcutta High Court · (1868) 11 CAL CK 0010
High Courts25 Nov 1868
Kailash Chandra Roy and Others Vs Hiralal Seal and Others
Calcutta High Court · (1868) 11 CAL CK 0007
High Courts21 Nov 1868
Aga Mohammed Jaffer Tehrani Vs Mirza Nazirullah
Calcutta High Court · (1868) 11 CAL CK 0004
High Courts20 Nov 1868
In Re: Harimohan Malu <BR> The Queen
Calcutta High Court · (1868) 11 CAL CK 0009
High Courts19 Nov 1868
Bhagawani Kunwar Vs Lala Baijnath Prasad
Calcutta High Court · (1868) 11 CAL CK 0005