High Courts02 Feb 1880Allowed
Chedi Lal and Another Vs Kirath Chand and Others
Allahabad High Court · (1880) ILR (All) 682
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,782 of 59,900
High Courts31 Jan 1880Disposed Of
In Re: Reference by Board of Revenue, N.-W.P., Under Act I of 1879
Allahabad High Court · (1880) ILR (All) 654
High Courts29 Jan 1880
Isan Chunder Banerjee Vs Luchun Gope <BR> Kemp Vs Prem Narayan Sing
Calcutta High Court · (1880) ILR (Cal) 699
Mufassal Small Cause Courts Act — Section 21
High Courts29 Jan 1880
Sham Kishore Mundle Vs Shoshibhoosun Biswas
Calcutta High Court · (1880) ILR (Cal) 707
Civil Procedure Code, 1908 (CPC) — Section 121
High Courts29 Jan 1880Dismissed
Ganga Prasad Vs Gajadhar Prasad and Others
Allahabad High Court · (1880) ILR (All) 651
High Courts28 Jan 1880
Honooman Sahay and Others Vs Pursid Narain Sing and Others
Calcutta High Court · (1880) ILR (Cal) 845
High Courts23 Jan 1880
Bussicklol Mudduck Vs Lokenath Kurmokar
Calcutta High Court · (1880) ILR (Cal) 689
Contract Act, 1872 — Section 1
High Courts23 Jan 1880
Gobind Loll Seal and Others Vs Debendronath Mullick and Others
Calcutta High Court · (1880) ILR (Cal) 679
High Courts19 Jan 1880Dismissed
Pirthi Pal Vs Ganga Bisheshar
Allahabad High Court · (1880) ILR (All) 635
High Courts19 Jan 1880Allowed
Empress of India Vs Ajudhia
Allahabad High Court · (1880) ILR (All) 644
High Courts19 Jan 1880Dismissed
Mathura Prasad Vs Durjan Singh and Another
Allahabad High Court · (1880) ILR (All) 639
High Courts15 Jan 1880
Gunganarain Sirkar and Another Vs Sreenath Banerjee
Calcutta High Court · (1880) ILR (Cal) 915
High Courts15 Jan 1880
Soorjee Kanto Roy Chowdhry Vs Woomesh Chunder Bose
Calcutta High Court · (1880) ILR (Cal) 713
High Courts15 Jan 1880Dismissed
Gokal Das Vs Gobar Dhan Das
Allahabad High Court · (1880) ILR (All) 633
High Courts14 Jan 1880
Doyaram Jana Vs Bissonath Dinda
Calcutta High Court · (1880) ILR (Cal) 738
Succession Act, 1925 — Section 50
High Courts13 Jan 1880
Kali Kumar Roy Vs Nobin Chunder Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 585
Pleaders and Mukhtars Act, 1865 — Section 11