JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,790 of 59,900
High Courts19 May 1879
The Agra Bank Vs Dhuronidhur Sen and Others
Calcutta High Court · (1880) ILR (Cal) 86
Charter Act, 1861 — Section 15Limitation Act, 1963 — Article 15
High Courts19 May 1879
Sarat Soondary Dabea Vs Anund Mohun Surma Ghuttack and Others
Calcutta High Court · (1880) ILR (Cal) 273
High Courts16 May 1879
Dhununjoy Nushkur Vs Brindabun Chunder Sirkar
Calcutta High Court · (1880) ILR (Cal) 246
Civil Procedure Code, 1859 — Section 2Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts16 May 1879
Soopromonian Setty Vs Heilgers
Calcutta High Court · (1880) ILR (Cal) 71
Contract Act, 1872 — Section 230
High Courts15 May 1879
Bhoobunjoy Shaha and Others Vs Sonaka Chowdrain
Calcutta High Court · (1880) ILR (Cal) 311
High Courts12 May 1879
Baboo Lukputty Singh and Another Vs Nursingh Narain Singh
Calcutta High Court · (1880) ILR (Cal) 333
High Courts12 May 1879
Bhoyrub Dass Johurry Vs Doman Thakoor
Calcutta High Court · (1880) ILR (Cal) 139
Limitation Act, 1963 — Article 171, 178
High Courts08 May 1879
Hingoo Lall Singh Deo Vs Nilmony Singh Deo
Calcutta High Court · (1880) ILR (Cal) 256
High Courts08 May 1879
Loki Mahto and Others Vs Aghoree Ajail Lall and Others
Calcutta High Court · (1880) ILR (Cal) 144
Privy Council08 May 1879
The Collector of Madura Vs Ramasawmi Chetti
Privy Council · (1879) 6 IndApp 170
High Courts06 May 1879
Paddo Kumaree Debee and Another Vs Juggut Kishore Acharjee and Another
Calcutta High Court · (1880) ILR (Cal) 615
High Courts06 May 1879
Nundo Kishore Lall Vs Musst. Ramsookhee Kooer
Calcutta High Court · (1880) ILR (Cal) 215
Limitation Act, 1963 — Section 20