High Courts06 May 1879Allowed
Manni Kasaundhan Vs Crooke, Secretary to the Municipal Committee of Gorakhpur
Allahabad High Court · (1880) ILR (All) 299
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,791 of 59,900
High Courts05 May 1879
Ram Hari Chuckerbutty Vs Kallida Pershad Dutt
Calcutta High Court · (1880) ILR (Cal) 317
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts02 May 1879
Juggernath Sahoo and Others Vs Judoo Roy Singh and Others
Calcutta High Court · (1880) ILR (Cal) 329
High Courts29 Apr 1879Disposed Of
Johnson Vs Sheen and Another
Allahabad High Court · (1880) ILR (All) 384
High Courts29 Apr 1879
Maharaj Singh Vs Harsahai Mal and Others
Allahabad High Court · (1880) ILR (All) 296
High Courts28 Apr 1879Dismissed
Kanchan Singh and Others Vs Sheo Prasad
Allahabad High Court · (1880) ILR (All) 294
High Courts26 Apr 1879
Bhokteram Vs Heera Kolita
Calcutta High Court · (1880) ILR (Cal) 184
Criminal Procedure Code, 1898 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 182, 211
High Courts25 Apr 1879
Tekait Chooramun Singh Vs Dunraj Roy
Calcutta High Court · (1880) ILR (Cal) 56
High Courts25 Apr 1879Allowed
Raghu Ram and Others Vs Dannu Lal
Allahabad High Court · (1880) ILR (All) 287
High Courts24 Apr 1879
Mohesh Chunder Sen Vs Juggut Chunder Sen
Calcutta High Court · (1880) ILR (Cal) 212
High Courts24 Apr 1879
Abdool Aziz Biswas Vs Radha Kanto Kobiraj and Another
Calcutta High Court · (1880) ILR (Cal) 226
High Courts23 Apr 1879
Golap Chand Nowluckha Vs Krishto Chunder Dass Biswas
Calcutta High Court · (1880) ILR (Cal) 314
High Courts23 Apr 1879
Collins Vs Maula Bakhsh and Others
Allahabad High Court · (1880) ILR (All) 285
High Courts23 Apr 1879Dismissed
Kadir Bakhsh Vs Ilahi Bakhsh and Another
Allahabad High Court · (1880) ILR (All) 284
High Courts22 Apr 1879
The Empress Vs Rohimuddin Nazir Mahomed and Somiruddin
Calcutta High Court · (1880) ILR (Cal) 31
Penal Code, 1860 (IPC) — Section 300, 302
High Courts22 Apr 1879Dismissed
Sohan Lal and Another Vs Karim Bakhsh
Allahabad High Court · (1880) ILR (All) 283
High Courts21 Apr 1879
In Re: Abdool and Others
Calcutta High Court · (1880) ILR (Cal) 132
Criminal Procedure Code, 1898 (CrPC) — Section 518