High Courts04 Feb 1902Dismissed
Chuni Lal Dutta Vs Hira Lal Dutta
Calcutta High Court · (1902) 02 CAL CK 0029
JUDGMENT DATABASE
Search 12,05,848 Indian judgments.
12,05,848 judgments in All Courts · page 59,793 of 60,293
High Courts04 Feb 1902
Keshwar Lal Shaha Vs Girish Chunder Dutt
Calcutta High Court · (1902) ILR (Cal) 496
Penal Code, 1860 (IPC) — Section 114, 34
High Courts04 Feb 1902
Akkineri Seeeramulu and Others Vs Mullapudi Ramayya and Others
Madras High Court · (1902) ILR (Mad) 731
High Courts03 Feb 1902
Lokenath Shah Chowdhry Vs Nedu Biswas
Calcutta High Court · (1902) ILR (Cal) 382
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts03 Feb 1902
Ishan Chandra Das Sarkar Vs G.L. Garth and Girish Chandra Roy
Calcutta High Court · (1902) 02 CAL CK 0007
High Courts03 Feb 1902
Chaladom Tholan and Another Vs Kakkath Kunhambu
Madras High Court · (1902) ILR (Mad) 669
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts03 Feb 1902
Chalaban Tholan and Another Vs Kunhambu
Madras High Court · (1902) ILR (Mad) 669 : (1902) 12 MLJ 406
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts02 Feb 1902
Ishan Chunder Dass Vs Garth and Another
Calcutta High Court · (1902) 02 CAL CK 0030
High Courts02 Feb 1902Dismissed
Lachman Ram and Another Vs Mathura Das
Allahabad High Court · (1902) 02 AHC CK 0005
High Courts02 Feb 1902Dismissed
Sankararama Ayyar and Another Vs Subramania Ayyar and Others
Madras High Court · (1902) 02 MAD CK 0006
High Courts31 Jan 1902Dismissed
Hem Chandra Chowdhry Vs Sarat Kamini Dasya and others
Calcutta High Court · (1902) 01 CAL CK 0023
High Courts31 Jan 1902Dismissed
Mani Chander Chakerbutty Vs Baikanta Nath Biswas
Calcutta High Court · (1902) ILR (Cal) 363
High Courts31 Jan 1902
Emperor Vs Nuri Sheikh
Calcutta High Court · (1902) ILR (Cal) 483
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts31 Jan 1902Dismissed
Peary Mohan Mukhopadhya Vs Sreeram Chandra Bose and Others
Calcutta High Court · (1902) 01 CAL CK 0009
High Courts31 Jan 1902
Girish Chunder Ghose Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 457
Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 402
High Courts30 Jan 1902Allowed
Serajul Huq Khan Vs Abdul Rahaman
Calcutta High Court · (1902) ILR (Cal) 257
Civil Procedure Code, 1908 (CPC) — Section 28, 45
High Courts30 Jan 1902Dismissed
Hanuman Prasad and Another Vs Bhagwati Prasad and Another
Allahabad High Court · (1902) ILR (All) 236
High Courts28 Jan 1902
Emperor Vs Bheleka Aham
Calcutta High Court · (1902) ILR (Cal) 493
Penal Code, 1860 (IPC) — Section 471, 84, 85
High Courts28 Jan 1902
C. Srinivasan Vs The King Emperor
Madras High Court · (1902) 12 MLJ 68
Penal Code, 1860 (IPC) — Section 511