High Courts04 Mar 1878Disposed Of
Zaib-un-nissa Vs Jairam Gir
Allahabad High Court · (1875) ILR (All) 616
JUDGMENT DATABASE
Search 11,97,783 Indian judgments.
11,97,783 judgments in All Courts · page 59,801 of 59,890
High Courts04 Mar 1878Allowed
Sundar and Others Vs Khuman Singh
Allahabad High Court · (1875) ILR (All) 613
High Courts27 Feb 1878
Sheikh Khoorshed Hossein and Others Vs Nubbee Fatima and Others
Calcutta High Court · (1878) ILR (Cal) 552
High Courts27 Feb 1878Dismissed
Kusyari Din Vs Ganga Prasad
Allahabad High Court · (1875) ILR (All) 611
High Courts26 Feb 1878
Chunder Nath Chowdhry Vs Tirthanund Thakoor and Another
Calcutta High Court · (1878) 02 CAL CK 0008
High Courts25 Feb 1878Dismissed
Empress of India Vs Seymour
Allahabad High Court · (1875) ILR (All) 630
High Courts19 Feb 1878
Bemolasoondury Chowdhrain and Others Vs Punchanun Chowdhry and Others
Calcutta High Court · (1878) ILR (Cal) 706
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts19 Feb 1878Dismissed
Mahabir and Another Vs Baijnath
Allahabad High Court · (1875) ILR (All) 608
High Courts18 Feb 1878
Rajcoomaree Dassee Vs Gopal Chunder Bose and Others
Calcutta High Court · (1878) ILR (Cal) 515
High Courts18 Feb 1878
The Empress Vs Baidanath Das
Calcutta High Court · (1878) 02 CAL CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 222
High Courts18 Feb 1878
Narain Singh Vs Ram Lall Mookerjee
Calcutta High Court · (1878) 02 CAL CK 0002
High Courts16 Feb 1878
The Collector of Jessore Vs Hurrish Chunder Roy
Calcutta High Court · (1878) ILR (Cal) 713
High Courts15 Feb 1878
The Collector of Bareilly Vs Gulzari Lal and Others
Allahabad High Court · (1875) ILR (All) 596