High Courts26 Mar 1877
The Empress Vs Burah and Book Singh
Calcutta High Court · (1878) ILR (Cal) 64
Councils Act, 1861 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 380Penal Code, 1860 (IPC) — Section 504
JUDGMENT DATABASE
Search 11,97,628 Indian judgments.
11,97,628 judgments in All Courts · page 59,804 of 59,882
Privy Council24 Mar 1877
Parasram Singh and Bholonath and Rooder Narain Singh and Others Vs Prem Narain Singh and others
Privy Council · (1877) 4 IndApp 101
High Courts24 Mar 1877Dismissed
Ramanand Vs The Bank of Bengal
Allahabad High Court · (1875) ILR (All) 377
High Courts22 Mar 1877
In Re: Empress of India on the Prosecution of Malcolm
Calcutta High Court · (1877) ILR (Cal) 278
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts20 Mar 1877Allowed
Akbar Khan and Others Vs Sheoratan and Others
Allahabad High Court · (1875) ILR (All) 373
High Courts16 Mar 1877
The Bank of Hindoostan, China and Japan Limited Vs Shoroshibala Debee and Another
Calcutta High Court · (1877) ILR (Cal) 311
High Courts14 Mar 1877Disposed Off
Musammat Jagesri Kuar Vs Ram Nath Bhagat and Another
Allahabad High Court · (1875) ILR (All) 371
High Courts14 Mar 1877Dismissed
Binda Prasad and Others Vs Ahmad Ali and Another
Allahabad High Court · (1875) ILR (All) 368
High Courts12 Mar 1877
Watson and Co. Vs Dhonendra Chunder Mookerjee
Calcutta High Court · (1878) ILR (Cal) 7
Privy Council10 Mar 1877
The Union Bank of Australia Vs William Irvine
Privy Council · (1878) 3 ILRPC 280 : (1877) 4 IndApp 86
High Courts09 Mar 1877
Kally Prosonno Ghose Vs Gocool Chunder Mitter and Another
Calcutta High Court · (1877) ILR (Cal) 296
Privy Council02 Mar 1877
Vasudev Sadashiv Modak Vs The Collector of Ratnagiri
Privy Council · (1878) 2 ILRPC 99 : (1877) 4 IndApp 119
High Courts22 Feb 1877
Dhonessur Kooer Vs Roy Gooder Sahoy
Calcutta High Court · (1877) ILR (Cal) 337
High Courts21 Feb 1877
Soudaminey Dossee Vs Jogesh Chunder Dutt and Others
Calcutta High Court · (1877) ILR (Cal) 262
High Courts20 Feb 1877
The Empress of India Vs Diljour Misser
Calcutta High Court · (1877) ILR (Cal) 226
General Clauses Act, 1868 — Section 6
High Courts20 Feb 1877
In Re: Chunder Nath Sen and Another
Calcutta High Court · (1877) ILR (Cal) 293
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts19 Feb 1877Allowed
Ablakh Rai and Others Vs Udit Narain Rai and Another
Allahabad High Court · (1875) ILR (All) 353