JUDGMENT DATABASE
Search 12,06,118 Indian judgments.
12,06,118 judgments in All Courts · page 59,952 of 60,306
Seshagiri Rau and Others Vs Rama Rau and Another
Madras High Court · (1896) ILR (Mad) 448
Abbasi Begam Vs Nanhi Begam and Others
Allahabad High Court · (1896) ILR (All) 206
Balwant Singh Vs Umed Singh
Allahabad High Court · (1896) ILR (All) 203
Harendra Lall Roy Vs Sarvamangala Dabee and Others
Calcutta High Court · (1897) ILR (Cal) 183
Sm. Survomongola Debi and others Vs Harendra Lall Roy
Calcutta High Court · (1896) 01 CAL CK 0003
Naranappa and Another Vs Samacharlu
Madras High Court · (1896) ILR (Mad) 382
The Himalaya Bank Limited Vs Muhammad Yusuf
Allahabad High Court · (1896) ILR (All) 198
Queen-Empress Vs Bhashyam Chetti
Madras High Court · (1896) ILR (Mad) 209
Dwarika Nath Addya Vs Jagobandhu Dey Poddar
Calcutta High Court · (1896) ILR (Cal) 446
Queen-Empress Vs Banka Patni and Others
Calcutta High Court · (1896) ILR (Cal) 414
Gous : Vs Khawas Ali Khan
Calcutta High Court · (1896) ILR (Cal) 450
Gajendar Singh Vs Sardar Singh and Another
Allahabad High Court · (1896) ILR (All) 176
A. Yule and Co. Vs Mahomed Hossain and Others
Calcutta High Court · (1897) ILR (Cal) 124
Raja Sreenath Roy and Others Vs Raja Peary Mohan Mookerjee
Calcutta High Court · 39 Ind. Cas. 205
Chintamony Dutt Vs Mohesh Chundra Banerjee and Others
Calcutta High Court · (1896) ILR (Cal) 454
Queen-Empress Vs Ashwini Kumar Ghose
Calcutta High Court · (1896) ILR (Cal) 421
Ramasami Vs Streeramulu Chetti and Others
Madras High Court · (1896) ILR (Mad) 149