High Courts03 Jun 1895
Bhagwati Prasad Vs Pateshuri Partap Narain Singh and Another
Allahabad High Court · (1895) ILR (All) 578
JUDGMENT DATABASE
Search 12,05,848 Indian judgments.
12,05,848 judgments in All Courts · page 59,951 of 60,293
High Courts31 May 1895Dismissed
Queen-Empress Vs Gobinda and Another
Allahabad High Court · (1895) ILR (All) 576
High Courts30 May 1895Allowed
Rajoni Kant Bose Vs Asan Mullick
Calcutta High Court · (1895) 05 CAL CK 0003
High Courts30 May 1895Disposed Of
Husaini Begam Vs Husaini Begam and Others
Allahabad High Court · (1895) ILR (All) 573
High Courts28 May 1895
Aghore Kali Debi Vs Prosunno Coomar Banerjee and Others
Calcutta High Court · (1895) ILR (Cal) 827
High Courts28 May 1895
Gopi Nath Bagdi and Others Vs Ishur Chundra Bagdi and Others
Calcutta High Court · (1895) ILR (Cal) 800
Bengal Tenancy Act, 1885 — Section 174
High Courts27 May 1895
Gouri Sunkur Panday Vs Aubhoyessury Dabee
Calcutta High Court · (1895) ILR (Cal) 859
Civil Procedure Code, 1882 — Section 223Transfer of Property Act, 1882 — Section 100, 67, 99
High Courts21 May 1895
Dunia Lal Seal Vs Gopi Nath Khetry and Others
Calcutta High Court · (1895) ILR (Cal) 820
Transfer of Property Act, 1882 — Section 108(h)
High Courts21 May 1895
Prosunno Kumar Adhikari and Others Vs Saroda Prosunno Adhikari and Others
Calcutta High Court · (1895) ILR (Cal) 989
High Courts16 May 1895
Surat Lall Mondal and Others Vs Umar Haji and Others
Calcutta High Court · (1895) ILR (Cal) 877
Limitation Act, 1963 — Article 109, 39, 49
High Courts14 May 1895
Pudmanund Singh Bahadur and Others Vs Chundi Dutt Jha
Calcutta High Court · (1895) ILR (Cal) 928
High Courts10 May 1895
Hira Lal Sircar and Others Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 757
Stamp Act, 1899 — Section 3(4)(b)
High Courts10 May 1895Dismissed
Abdullah Vs Salaru and Others
Allahabad High Court · (1896) ILR (All) 4
High Courts08 May 1895
Mahalabuddin and Others Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 761
Criminal Procedure Code, 1898 (CrPC) — Section 523
High Courts08 May 1895Allowed
Banarsi Prasad Vs Mewa Kuar
Allahabad High Court · (1895) ILR (All) 533
High Courts07 May 1895
Janardhsn Ganguli and Others Vs Kali Kristo Thakur and Another
Calcutta High Court · (1896) ILR (Cal) 393
Bengal Tenancy Act, 1885 — Section 174
High Courts05 May 1895
Tara Lal Singh Deo Bahadur Vs Sasi Bhushun Raha
Calcutta High Court · (1895) ILR (Cal) 494
Transfer of Property Act, 1882 — Section 108(j)
High Courts03 May 1895
Palaniappa Chetti and Others Vs Dorasami Ayyar and Others
Madras High Court · (1895) ILR (Mad) 402
Criminal Procedure Code, 1898 (CrPC) — Section 144