High Courts03 Jan 1896
Balaram Bhramaratar Ray Vs Sham Sunder Narendra
Calcutta High Court · (1896) ILR (Cal) 526
Limitation Act, 1963 — Section 5
JUDGMENT DATABASE
Search 12,06,118 Indian judgments.
12,06,118 judgments in All Courts · page 59,953 of 60,306
High Courts03 Jan 1896
Hurri Krishna Panda Vs Balabhadra Panda
Calcutta High Court · (1896) ILR (Cal) 431
Succession Certificate Act, 1889 — Section 7(3), 7(4)
High Courts03 Jan 1896
Dakhina Mohan Roy Chowdhry Vs Saroda Mohan Roy Chowdhry and Another
Calcutta High Court · (1896) ILR (Cal) 357
High Courts03 Jan 1896Dismissed
In Re: Rajendro Nath Mukerji
Allahabad High Court · (1896) ILR (All) 174
High Courts02 Jan 1896
Guzuffer Hassain and Others Vs E. Dalglish and Others
Calcutta High Court · (1896) ILR (Cal) 427
Bengal Tenancy Act, 1885 — Section 178(3)(d), 183Evidence Act, 1872 — Section 42, 48
High Courts02 Jan 1896
Sheik Gozaffur Hossein and others Vs E Dablish and others
Calcutta High Court · (1896) 01 CAL CK 0002
High Courts01 Jan 1896
C.V. Svayambu Aiyar Vs The Municipal Council of Negapatam
Madras High Court · (1896) 6 MLJ 38
High Courts01 Jan 1896
Channanam Pillay and Others Vs Manu Puttur and Others
Madras High Court · (1896) 6 MLJ 49
High Courts23 Dec 1895Disposed Of
Kalyan Das Vs Muhammad Mahmud Ali
Allahabad High Court · (1896) ILR (All) 189
Transfer of Property Act, 1882 — Section 74
High Courts23 Dec 1895Dismissed
Inderjit Vs Lal Chand and Another
Allahabad High Court · (1896) ILR (All) 168
Evidence Act, 1872 — Section 92
High Courts23 Dec 1895Dismissed
Parsidh Rai and Others Vs Raji Nain and Others
Allahabad High Court · (1896) ILR (All) 172
High Courts21 Dec 1895Disposed Of
Ghulam Shabbir Vs Dwarka Prasad and Others
Allahabad High Court · (1896) ILR (All) 163
High Courts21 Dec 1895
Sreeman Sadagopa Srinivasa Swami, alias Vangipuram Rangachariar Vs K. Ramanuja Chariar and Another
Madras High Court · (1895) 5 MLJ 75
High Courts20 Dec 1895
Queen-Empress (on the prosecution of Kunjo Pramanick) Vs Sri Churn Chungo
Calcutta High Court · (1895) ILR (Cal) 1017
Penal Code, 1860 (IPC) — Section 23, 24, 378
High Courts20 Dec 1895Dismissed
Amanat Bibi and Another Vs Ajudhia and Others
Allahabad High Court · (1896) ILR (All) 160
High Courts19 Dec 1895
Amir Dulhin alias Mahamdijan Vs Administrator-General of Bengal and Others
Calcutta High Court · (1896) ILR (Cal) 351
Specific Relief Act, 1877 — Section 53
High Courts18 Dec 1895
The Municipal Commissioners for the City of Madras Vs Sarangapani Mudaliar
Madras High Court · (1896) ILR (Mad) 154
Limitation Act, 1963 — Article 149, 23
High Courts18 Dec 1895
Sadasook Gambir Chund Vs Knnayya and Another
Madras High Court · (1896) ILR (Mad) 96
Presidency Small Cause Courts Act, 1882 — Section 37
High Courts16 Dec 1895
Raghunath Sahay Singh and Another Vs Lalji Singh and Others
Calcutta High Court · (1896) ILR (Cal) 397
Limitation Act, 1877 — Article 178