High Courts25 Jul 1912Dismissed
Sarnam Kunwari and Another Vs Raghunath Kunwari
Allahabad High Court · 16 Ind. Cas. 187
JUDGMENT DATABASE
Search 12,21,714 Indian judgments.
12,21,714 judgments in All Courts · page 60,095 of 61,086
High Courts25 Jul 1912Dismissed
Narayan Das and Another Vs The East Indian Railway Co.
Allahabad High Court · 16 Ind. Cas. 369
Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75
High Courts25 Jul 1912
Narain Das and Another Vs The East Indian Railway Company
Allahabad High Court · (1912) ILR (All) 656
High Courts25 Jul 1912
Ranganatha Pillay Vs Paripurnam
Madras High Court · 16 Ind. Cas. 217
Transfer of Property Act, 1882 — Section 72
High Courts25 Jul 1912
Sakkarai Ambalagaran Vs Sundilapathi alias Subramanya Chetty
Madras High Court · 16 Ind. Cas. 236
Limitation Act, 1963 — Article 147
High Courts25 Jul 1912
Habib Mahomed Marakayar Vs Muthu Velan and Others
Madras High Court · 16 Ind. Cas. 439
High Courts24 Jul 1912
The Secretary of State for India in Council Vs Ikkurti Subbarayudu and Others
Madras High Court · (1913) ILR (Mad) 559 : (1912) 23 MLJ 728
High Courts24 Jul 1912
Meera Kasim Rowther and Others Vs G.F.F. Foulkes by his Agent, E.S.B. Stevenson
Madras High Court · (1914) ILR (Mad) 432
High Courts24 Jul 1912
Jetindra Kumar Chatterji and Others Vs Nritya Gopal Mukerjee and Others
Calcutta High Court · 16 Ind. Cas. 831
English Wills Act, 1963 — Section 24Succession Act, 1865 — Section 77
High Courts24 Jul 1912
Rai Ganpat Singh Bahadur and Another Vs Moti Chand Zemindar
Calcutta High Court · 17 Ind. Cas. 171
Bengal Patni Taluks Regulation, 1819 — Section 2
High Courts24 Jul 1912
Monmotha Nath Pal Vs Girish Chandra Ray
Calcutta High Court · 18 Ind. Cas. 100
Specific Relief Act, 1877 — Section 42
High Courts24 Jul 1912
Thakun Chowdhury and Another Vs Manrup Mahton and Others
Calcutta High Court · 16 Ind. Cas. 735
Limitation Act, 1908 — Article 47Transfer of Property Act, 1882 — Section 68(c)
High Courts24 Jul 1912
Parmanandas Keshavji Vs Parbhudas Gangadas
Bombay High Court · (1912) 14 BOMLR 630
High Courts24 Jul 1912Dismissed
Emperor Vs Paimal Nai
Allahabad High Court · 17 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts24 Jul 1912
Chidambaram Chettyar Vs Subbaragava Sastri and Others
Madras High Court · 16 Ind. Cas. 207
Transfer of Property Act, 1882 — Section 59
High Courts24 Jul 1912
Kandaswmy Pillay Vs Rangaswamy Nainar and Others
Madras High Court · 16 Ind. Cas. 30
High Courts24 Jul 1912
Gudimetla Venkatarazu Vs Bollozu Kotayya
Madras High Court · (1912) 23 MLJ 223
High Courts24 Jul 1912
Mura Kasim Rowther and Others Vs G.F.F. Foul Kes by his agent E.S.B. Stevenson
Madras High Court · (1912) 23 MLJ 352
High Courts24 Jul 1912
The Secretary of State for India in Council Vs Ikurti Subrayudu and Others
Madras High Court · 16 Ind. Cas. 18
Pensions Act, 1871 — Section 4